Tribunals and Commissions02 Dec 2025
New Vision Developers Pvt. Ltd. Vs ACIT, Central Circle-27
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4994
Income Tax Act, 1961-Section 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,620 judgments · page 29 of 81
Tribunals and Commissions02 Dec 2025Partly Allowed
Rahul (Legal Heir of Late Shri Virendra Bhati) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4992
Income Tax Act-Section 254(1), 69A, 115BBE, 147, 144B, 44AD
Tribunals and Commissions02 Dec 2025Dismissed
ACIT Vs Minerals Management Services India Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4991
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions02 Dec 2025Allowed
Utkarsh, Income Tax Officer, Ward-Exemp-Unit-303 Vs 2(3)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4990
Income Tax Act-Section 11, 11(3), 12, 139(4A), 143(1), 154, 254(1)
Tribunals and Commissions02 Dec 2025Allowed
Opt Educational Trust Vs CIT(Exemptions)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4988
Income Tax Act, 1961-Section 12A
Tribunals and Commissions02 Dec 2025Partly Allowed
M/s. Rama Food Grain Co. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4987
Income-tax Act, 1961-Section 147, 144, 271(1)(b), 69C
Tribunals and Commissions02 Dec 2025Allowed
Fluor Daniel India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4984
Income Tax Act, 1961-Section 143(1), 36(1)(va), 234C, 139(1)ESI Act
Tribunals and Commissions02 Dec 2025Allowed
Rummy Chhabra & Anr. Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4982
Income Tax Act, 1961-Section 153A, 254, 153D
Tribunals and Commissions02 Dec 2025Partly Allowed
DCIT Vs Nehru Place Hotels Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4981
Income Tax Act, 1961-Section 201(1), 201(1A), 17(2)Foreign Exchange Management (Current Account Transactions) Rules, 2000-Rule 5, Schedule IIIForeign Exchange Management (Current Account Transaction) Amendment Rules 2015
Tribunals and Commissions02 Dec 2025Allowed
Late Smt. Premo Through Her Son Dharambir Singh Vs Income Tax Officer, Ward-3
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4980
Income Tax Act, 1961-Section 147, 144, 159
Tribunals and Commissions02 Dec 2025
M/s. Balaji Powertronics Vs DCIT, Circle-43(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4833
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 143(2), 142(1), 92CA(3), 80-IA(10), 80-IC, 270A, 144C, 144C(8), 80-IA(8), 438, 36(1)(va), 115JC, 154, 2(24)(xviii), 115IB, 92BAFinance Act, 2021Finance Act, 2015
Tribunals and Commissions01 Dec 2025Dismissed
Rajiv Sharma Vs Commissioner Of Income Tax (Appeals), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4936
Income Tax Act, 1961-Section 250
Tribunals and Commissions01 Dec 2025
Alka Kalra (Deceased) Through Lekh Raj Kalra Vs ITO Ward-35(5), New Delhi-110002
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4989
Income Tax Act-Section 69, 144, 147, 148, 254(1)
Tribunals and Commissions01 Dec 2025Partly Allowed
Deepak Builders And Engineers India Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4986
Income-tax Act, 1961-Section 153C, 143(3), 153A, 132, 133, 132(4), 131, 153C(1)
Tribunals and Commissions01 Dec 2025
Toshiba Corporation Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4985
Income Tax Act, 1961-Section 143(3), 144C(13), 9, 9(1)(vii), Explanation 2 to Section 9(1)(vii), 192, 195
Tribunals and Commissions01 Dec 2025Dismissed
Deputy Commissioner of Income Tax Vs Roop Automotives Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4983
Income Tax Act-Section 9(1)(vii), Explanation 2
Tribunals and Commissions01 Dec 2025Allowed
Olympia Fitness Private Limited Vs Income Tax Officer, Ward-19(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4979
Income Tax Act-Section 254(1), 68, 133A
Tribunals and Commissions01 Dec 2025
Bhagirathi Krishnan Vs Civic Centre
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4978
Income Tax Act, 1961-Section 254(1), 147, 148A(b), 148A(d), 148, 149(1), 69, 271(1)(c), 271F
Tribunals and Commissions01 Dec 2025Allowed
Sh. Jile Singh Vs NFAC, Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4977
Income-tax Act, 1961-Section 147, 144, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
Tribunals and Commissions01 Dec 2025Allowed
Jag Preet Singh Narang Vs The ITO, Ward-58(1)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4976
Income Tax Act-Section 254(1), 148, 68