Tribunals and Commissions21 Nov 2025Allowed
Vandana Jain Vs PCIT (Central)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3738
Income-tax Act-Section 263, 234A, 154, 68, 142(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,149 judgments · page 31 of 58
Tribunals and Commissions21 Nov 2025
Ratna Sagar Pvt. Ltd. Vs DCIT, Central Circle-4
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3733
Indian Evidence Act, 1872-Section 65BIncome-tax Act-Section 153CRTI Act-Section 7
Tribunals and Commissions21 Nov 2025Allowed
S.L. Contractors Pvt. Ltd. Vs Income Tax Officer Ward-24(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3732
Income Tax Act, 1961-Section 147, 144, 69A
Tribunals and Commissions21 Nov 2025Dismissed
Deputy Commissioner Of Income Tax Vs Sh. Bhudev Hariom Gupta
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3731
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions21 Nov 2025Allowed
Saini Co-operative Thrift and Credit Society Ltd. Vs Income Tax Officer, Range-48(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3727
Income-tax Act-Section 143(3), 147, 80P, 80P(2)(a)(i), 80P(2)(d), 80P(2), 80P(1), 80P(2)(a), 244A, 263Maharashtra Cooperative Societies Act, 1960
Tribunals and Commissions21 Nov 2025Allowed
Kusum Sahgal Vs ACIT, Circle-19(2), New Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3726
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 133(6), 54, 54F, 54F(1), 54EC, 32, 234B, 234C, 115J, 115J(1A)Finance Act, 2001DLR Act, 1954
Tribunals and Commissions21 Nov 2025Partly Allowed
M/s. Gold Spice Impex Vs ITO, Ward 47 (2)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3725
Income-tax Act, 1961-Section 68, 115BBE, 234B, 234C, 234D, 143(2), 142(1), 131, 144-C, 132, 143(3)Delhi Value Added TaxCompanies Act
Tribunals and Commissions21 Nov 2025Allowed
Laveena Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3722
Income Tax Act, 1961-Section 143(3), 142(1), 143(2), 139(5), 69A, 115BBE, 68
Tribunals and Commissions21 Nov 2025
The A.C.I.T. Vs Logic Control Pvt Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3720
Income-tax Act, 1961-Section 158BC, 148, 143(1), 143(2), 143(3), 147, 144, 142(1), 292BB, 282BBFinance Act, 2008
Tribunals and Commissions21 Nov 2025Partly Allowed
J R C Grid Engineers Pvt. Ltd. Vs Deputy Commissioner Of Income Tax, Central Circle-30
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3719
Income Tax Act, 1961-Section 132, 37
Tribunals and Commissions21 Nov 2025Allowed
Valaka Engineering Pvt Ltd Vs ACIT, Circle-20
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3718
Income Tax Act, 1961-Section 147, 143(3), 271(1)(c), 68
Tribunals and Commissions21 Nov 2025Allowed
LM Wind Power AS Vs ACIT, Circle International Tax 2(2)(1), Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3717
Income-tax Act, 1961-Section 143(3), 144C(13), 144C(5), 5, 44DA, 271AA, 92CA(3), 9(1)(i), Explanation 1(a) of Section 9(1)(i), 90(2), 115A, 271AA(1)(ii), 92D(1), 92D(2), 92D(4), 92E, 92(1), 92, 92A, 92B, 92C, 92F, 45, 48, 14, 270A, 271, 271BA, Chapter XFinance Act, 1988
Tribunals and Commissions21 Nov 2025Allowed
DCIT Vs Anwar Dhebar
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3716
Income Tax Act, 1961-Section 153A, 143(3)
Tribunals and Commissions21 Nov 2025Allowed
JSM Oilfields Services Pvt.Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3715
Income Tax Act, 1961-Section 250, 143(3), 143(2), 142(1), 14A, 68, second proviso to Section 68, 131, 133(6)Finance Act, 2022
Tribunals and Commissions21 Nov 2025
DCIT Vs Global Agro Corp
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3714
Income Tax Act, 1961-Section 250, 143(3), 68, 115BBE, 145(3), 144, 40A(2)(a)/(b)Income Tax Rules, 1962-Rule 46A, 114B
Tribunals and Commissions21 Nov 2025Partly Allowed
Ankit Enterprises Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3713
Income Tax Act, 1961-Section 143(3), 143(3A), 143(3B)
Tribunals and Commissions21 Nov 2025Dismissed
M/s Anand Triplex Board Pvt. Ltd. Vs Income Tax Department
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3712
Tribunals and Commissions21 Nov 2025Dismissed
DCIT, Circle 19 (1), Delhi Vs Rakshit Buildcon Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3710
Income-tax Act, 1961-Sections 147, 148, 148A(b), 148A(d), 149, 151, 149A(c), 149A(d)Income Tax Appellate Tribunal Rules, 1963-Rule 27TOLA
Tribunals and Commissions21 Nov 2025Partly Allowed
Thriveni Sainik Mining Private Limited Vs DCIT, Circle-3(1), Gurgaon
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3709
Income Tax Act, 1961-Section 250, 143(1), 36(1)(va), 139, 37(1)Employees' Provident Fund Scheme, 1952-Clause 38
Tribunals and Commissions21 Nov 2025
SGA Infotech Pvt Ltd Vs The A.C.I.T.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3708
Income Tax Act, 1961-Section 148A, 148A(a), 148A(b), 148A(d), 148, 147, 68, 292BBFinance Act, 2021