Tribunals and Commissions25 Nov 2025Allowed
Anita Tomar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3744
Income-tax Act, 1961-Sections 147, 144, 148, 149(1)(b)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,149 judgments · page 30 of 58
Tribunals and Commissions25 Nov 2025Allowed
Sh. Manoj Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3741
Income-tax Act, 1961-Section 144
Tribunals and Commissions25 Nov 2025
Anupam Nayyar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3740
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions25 Nov 2025Allowed
Sh. Rajesh Aggarwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3739
Income-tax Act, 1961-Section 143(3), 56C
Tribunals and Commissions25 Nov 2025Partly Allowed
ACIT Vs Sh. Pradeep Patil
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3737
Income-tax Act, 1961-Sections 13A, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 151, 151(i), 151(ii), 151(1), 151(2), 144B, 144CRepresentation of Peoples Act, 1951-Section 29ATaxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3
Tribunals and Commissions25 Nov 2025Allowed
Shweta Kanodia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3736
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions25 Nov 2025Partly Allowed
Sh. Dhruv Singhal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3735
Income-tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions25 Nov 2025Dismissed
Income Tax Officer Vs Sh. Rajesh Gupta
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3734
Income-tax Act, 1961-Section 147, 143(3), 148Constitution of India-Article 141
Tribunals and Commissions25 Nov 2025Dismissed
Deputy Commissioner Of Income Tax, Central Circle-17 Vs Mani Capital Limited
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3729
Income-tax Act, 1961-Section 37, 132, 144, 153A, 153C, 153C(1), First Proviso to Section 153C, Explanation 1 to Section 153AFinance Act, 2017
Tribunals and Commissions25 Nov 2025
Vindhya Trust Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3728
Income Tax Act, 1961-Section 250, 143(3)
Tribunals and Commissions25 Nov 2025Dismissed
Gagandeep Singh Vs Asstt. Director Of Income Tax
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3724
Tribunals and Commissions25 Nov 2025Partly Allowed
Income Tax Officer, Faridabad Vs Sh. Harbans Lal
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3526
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions25 Nov 2025
M/s Stage Door Vs The C.I.T.(E)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3520
Tribunals and Commissions25 Nov 2025Allowed
Dharmender Kumar Verma Vs DCIT, Circle 5(1)(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3482
Tribunals and Commissions25 Nov 2025Allowed
Alliance Air Aviation Ltd. Vs. ACIT, Circle 2(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3483
Tribunals and Commissions24 Nov 2025Partly Allowed
Pioneer Town Planners Pvt. Ltd. Vs The ACIT, Circle 19(2)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3721
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions21 Nov 2025Dismissed
Manish Garg & Anr. Vs ITO
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3754
Tribunals and Commissions21 Nov 2025Partly Allowed
M/S LS Contractors Private Limited Vs DCIT, Central Circle-30
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3747
IT Act-Sections 234A, 234B, 234C, 234D, 270A, 153C, 127, 143(2)GST ActFinance Act, 2015
Tribunals and Commissions21 Nov 2025Allowed
Parveen Gupta & Anr. Vs ACIT, Central Circle 30 & Anr.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3743
Income Tax Act, 1961-Section 69, 250, 153D, 270A, 234B, 132, 153A, 143(3), 142AFinance Act, 2004
Tribunals and Commissions21 Nov 2025Allowed
M/s SNW Smith Consultants Pvt. Ltd. Vs ACIT, Central Circle-05
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3742
Income Tax Act, 1961-Section 153A, 143(3), 143(2), 132, 132A, 142(1), 144, 145(3), 245C, 245D(4), 245-I