Tribunals and Commissions21 Nov 2025Disposed Of
South East Migration Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3707
Income Tax Act, 1961-Section 80G, 12AB(1)(b)(ii)(B)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,149 judgments · page 32 of 58
Tribunals and Commissions21 Nov 2025
Anand Prakash Singh Vs ACIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3706
Income Tax Act, 1961-Section 143(3), 2(14), 68, 115BBE
Tribunals and Commissions21 Nov 2025Allowed
Oravel Stays Limited (Formerly Known As Oravel Stays Pvt. Ltd.) Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3705
Income Tax Act, 1961-Section 40(a)(ia); Section 194I; Section 194C; Section 2(24)(x); Section 36(1)(va); Section 43B; Section 234D; Section 271(1)(c); Section 271C; Section 201(1)/201(1A); Section 133A; Section 143(3); Section 44ABFinance Act, 2021
Tribunals and Commissions21 Nov 2025
Delhi Development Authority Vs The A.C.I.T.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3704
Income-tax Act, 1961-Section 143(3), 11, 12, 2(15), 13(8), 40A(9), 234B, 12ADelhi Development Act, 1957
Tribunals and Commissions21 Nov 2025
Harish Kumar Singh Vs ITO, Ward 3 (2)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3701
Income Tax (Appellate Tribunal) Rules-Rule 11Income-tax Act 1961-Section 148, 147
Tribunals and Commissions20 Nov 2025Allowed
National Solar Energy Federation Of India (NSEFI) Vs Income Tax Officer, Ward Exempt. 2(4), Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3723
Income Tax Act, 1961-Section 143; Proviso to Section 2(15); Section 194C; Sections 11 & 12; Section 12AA; Section 80G; Section 11(2); Section 250; Section 13(8)
Tribunals and Commissions20 Nov 2025
Chandra Vidya Investment & Finance Pvt. Ltd. Vs Income Tax Officer, Ward-35(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3711
Income Tax Act, 1961-Section 153C, 153A, 153A(1), 153A(2), Second Proviso to Section 153A, 153C(1), 153, 132, 132(1), 132A, 158BD, 158BA, 113, 143(1), 143(3), 144, 147, 148
Tribunals and Commissions20 Nov 2025Partly Allowed
Rajesh Gupta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3703
Income Tax Act, 1961-Sections 143(1), 154, 54EC, 45, 48
Tribunals and Commissions20 Nov 2025Allowed
Shree Vaish Aggrawal Samaj Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3702
Income-tax Act, 1961-Section 11, 11(2), 11(5), 12, 12A, 12A(1)(ac)(ii), 12AA, 12AB
Tribunals and Commissions20 Nov 2025Allowed
Sh. Desraj Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3700
Income-tax Act, 1961-Section 144, 151
Tribunals and Commissions20 Nov 2025
Magnolia Martinique Clothing Pvt. Ltd. Vs DCIT, Central Circle 17
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3699
Income Tax Act-Sections 28, 147, 148, 148A, 149, 149(1)(b), 133A, 145(2), 234B, 234C, 234D
Tribunals and Commissions20 Nov 2025Allowed
BB Buildhome Pvt. Ltd. Vs CIT(A)/NFAC
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3698
Income Tax Act, 1961-Section 147, 143(3), 250(6)
Tribunals and Commissions20 Nov 2025Allowed
Jan Sandesh Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3697
Income Tax Act, 1961-Section 80G, 12AB(1)(b)(ii)
Tribunals and Commissions20 Nov 2025Dismissed
Late Yash Chowdhary Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3696
Income-tax Act, 1961-Section 153A, 2(29), 159Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions20 Nov 2025Allowed
Aroma Chemicals Vs ACIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3695
Income Tax Act, 1961-Section 147, 144, 144B, 148, 68, 151, 143(3), 115BBE, Clause (b) of Explanation to Section 147
Tribunals and Commissions20 Nov 2025Allowed
Sh. Rajbir Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3694
Income-tax Act, 1961-Section 147 r.w.s 144
Tribunals and Commissions20 Nov 2025
The I.T.O Vs Shree Shyam Coatings Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3691
Income-tax Act, 1961-Section 139(1), 148, 69C
Tribunals and Commissions20 Nov 2025
Gurbakshish Singh Batra Vs ACIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3690
Income-tax Act, 1961-Section 144, 263
Tribunals and Commissions20 Nov 2025
Amway India Enterprises Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3689
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 143(1)(a), 143(1), 80G, 80G(1), 80G(2), 80G(2)(a), 80G(2)(a)(iiihk), 80G(2)(a)(iiihl), 92, 920, 92B, 92B(1), 92F, clause (v) of Section 92F, 30 to 36, 37(1), 70A(1), 270A(8), 234A, 34B, 234CIncome Tax Rules, 1962-Rule 100
Tribunals and Commissions20 Nov 2025Allowed
Parveen Tayal Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3685
Income Tax Act, 1961-Section 271(1)(c)