Tribunals and Commissions20 Nov 2025Allowed
HillView Technologies Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3684
Income Tax Act, 1961-Section 153C, 144, 132, 68
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,149 judgments · page 33 of 58
Tribunals and Commissions20 Nov 2025Partly Allowed
M/s. Acme Cleantech Solutions Ltd. Vs DCIT, Circle-1(2)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3682
Income Tax Act, 1961-Sections 14A, 92B (including Explanation 1(C)), 92CA, 115JB, 143(3), 144C(13)Finance Act, 2012Income Tax Rules, 1962-Rule 8D, 8D(2)(ii)
Tribunals and Commissions20 Nov 2025Dismissed
DCIT Vs Mrs. Sulochana Mahadev Bobade
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3680
Income-tax Act, 1961-Section 153C read with Section 143(3), 68, 69A
Tribunals and Commissions20 Nov 2025Allowed
Sh. Naresh Kumar Jain Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3678
Income-tax Act, 1961-Section 147, 151
Tribunals and Commissions20 Nov 2025Dismissed
Damy Royal Industries Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3677
Income Tax Act, 1961-Section 271(1)(c)
Tribunals and Commissions20 Nov 2025
Manideep Mago Vs The A.C.I.T.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3676
Income Tax Act, 1961-Section 250(6)
Tribunals and Commissions20 Nov 2025Dismissed
DCIT Vs Sh. Anurag Dalmia
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3675
IT Act-Sections 153A, 143(3), 271(1)(c), 154, 69
Tribunals and Commissions20 Nov 2025Dismissed
ITO Vs Humole Diagnostic Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3674
Income Tax Act, 1961-Section 143(3) r.w.s. 144B, 254(2)
Tribunals and Commissions19 Nov 2025Partly Allowed
Nishi Mehra Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3595
Income Tax Act, 1961-Section 153C, 143(3)
Tribunals and Commissions19 Nov 2025
TO CUM PDO Panchkula Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3596
Income-tax Act, 1961-Section 201, 201(1), 201(1A), 133A(2A)
Tribunals and Commissions19 Nov 2025
JWS Multi State Co-operative Housing Society Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3598
I.T. Rules-Rule 46A
Tribunals and Commissions19 Nov 2025Allowed
Sharad Panwar Vs Income Tax Officer, Ward-58(3)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3693
Income Tax Act, 1961-Section 69A, 147, 148
Tribunals and Commissions19 Nov 2025
Gayatri Sewa Sansthan Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3692
Income Tax Act, 1961-Section 250, 143(3), 254, 144B, 68, 131
Tribunals and Commissions19 Nov 2025Allowed
Ramkishan Vs ITO
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3688
Income Tax Act, 1961-Section 144B
Tribunals and Commissions19 Nov 2025
Shri Krishna Hare Educational Trust Vs Income Tax Officer, Ward Exemption 2(2)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3687
Tribunals and Commissions19 Nov 2025Dismissed
Vivek Nehra Vs Assessing Officer, Ghaziabad
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3686
Tribunals and Commissions19 Nov 2025Allowed
Agra College Vs Exemption Circle, GZB
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3683
Income Tax Act, 1961-Section 263, 147, 144, 144B
Tribunals and Commissions19 Nov 2025Allowed
Marelli (India) Private Limited Vs Deputy Commissioner Of Income Tax, Circle 16(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3681
Income Tax Act, 1961-Section 143(1), 250, 115BAA, 234B, 234C, 234D, 139(1), 119(2), 119(2)(b), 115BAA(5), 80LA(1A), 115BA(4)Income-tax Rules-Rule 21AE
Tribunals and Commissions19 Nov 2025Allowed
Bharat Mukti Morcha Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3679
Income Tax Act, 1961-Section 80G, 2(15), 12AA, 12AB
Tribunals and Commissions19 Nov 2025Allowed
Gandhi Mandela Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3673
Income Tax Act, 1961-Section 80G, 80G(5)(iii), 80G(5)(iv)