Tribunals and Commissions19 Nov 2025Allowed
Ashish Dua Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3652
Income-tax Act, 1961-Section 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,149 judgments · page 35 of 58
Tribunals and Commissions19 Nov 2025Allowed
Shri Ved Prakash Vs Principal Commissioner Of Income Tax, Faridabad
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3651
Income Tax Act, 1961-Section 143(3), 147, 263, Explanation 2 to Section 263
Tribunals and Commissions19 Nov 2025Allowed
Ashish Kakkar Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3650
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions19 Nov 2025Allowed
Jatin Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3649
Income-tax Act-Section 144Income-tax (Appellate Tribunal) Rules-Rule 46A
Tribunals and Commissions19 Nov 2025
M/s Omega Broadcast Private Limited Vs ACIT, Circle-2(2)(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3647
Income Tax Act, 1961-Section 147, 154, 143(3), 144, 32
Tribunals and Commissions19 Nov 2025Allowed
Nexgen Skill India Trust Vs CIT (Exemption), Lucknow
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3646
Income Tax Act, 1961-Section 80G; Section 12A(1)(ac)
Tribunals and Commissions19 Nov 2025Allowed
Kisan International Trading FZE Vs ACIT, Circle Int. Tax 2(1)(2)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3645
Income-tax Act, 1961-Section 251(1)(a) (proviso), 147, 148, 148(2), 115A(5), 195, 139(1), 144, 194LD, 90(2), 6Finance (No. 2) Act, 2024
Tribunals and Commissions19 Nov 2025Partly Allowed
DCIT, Central Circle-1 Vs Planet Infra Promoters P. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3644
Income Tax Act, 1961-Section 153C, 153A, 153A(1)(b), 132, 132(4), 292CFinance Act, 2015
Tribunals and Commissions19 Nov 2025Allowed
Suresh Chand Vs ITO
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3643
Income-tax Act, 1961-Section 147 read with Section 144
Tribunals and Commissions19 Nov 2025Allowed
Inteva Products Netherlands B.V. Vs ACIT, IT Circle 2(1)(1), Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3642
Income-tax Act, 1961-Section 143(3), 144C(13), 144C(5), 115A, 234B, 270A
Tribunals and Commissions19 Nov 2025Partly Allowed
PTC India Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3641
Income Tax Act, 1961-Section 14A, 14A(2), 14A(3), 147, 154, 143(3), 143(3A), 143(3B), 250Income-tax Rules, 1962-Rule 8D, 8D(2), 8D(2)(ii)
Tribunals and Commissions19 Nov 2025Partly Allowed
Kanchan Chopra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3640
Income-tax Act, 1961-Section 143(3), 143(2), 68, 115BBE, 145(1), 120
Tribunals and Commissions19 Nov 2025Dismissed
Bharat Mukti Morcha Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3639
Tribunals and Commissions19 Nov 2025
RBS AA Holdings (Netherlands) B.V. Vs DCIT, Circle 3(1)(1, International Taxation, New Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3638
Income-tax Act, 1961-Section 143(3), 144C(13), 144B, 144C(5), 2(47), 48, 50CA, 115-O, 10(34), 45, 2(29A), 2(29B), 270A, 56(2)(viib), 56Income Tax Rules, 1962-Rule 11UAA, 11UA, 11U, 11U(b), 11UA(1), 11UA(1)(c)(b)
Tribunals and Commissions19 Nov 2025Partly Allowed
Ritu Kapur Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3637
Income Tax Act, 1961-Section 153B, 153A, 143(3), 153D, 120, 69A, 69C, 132, 153C, 147/148, 132A, 158BG, 119, 153, 153A(1)Right to Information Act
Tribunals and Commissions19 Nov 2025Allowed
Satbir Singh, Sagwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3635
Income Tax Act, 1961-Section 143(1), 143(2), 143(3), 147, Explanation 1 of Section 147, 148, 263, Rule 46A
Tribunals and Commissions19 Nov 2025Partly Allowed
Vikram Bakshi And Company Pvt. Ltd Vs CIT(A), NFAC, Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3634
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions19 Nov 2025
Arti Malik Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3633
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions19 Nov 2025Allowed
M/s. Hollister Medical India Pvt. Ltd. Vs Dy. Commissioner Of Income Tax, Circle-11(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3630
Income Tax Act, 1961-Section 143(3), 115JAA(3A)
Tribunals and Commissions19 Nov 2025Allowed
ACIT Vs M/s Gautam Techagro India Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3627
Income Tax Act, 1961-Section 143(3), 68