Tribunals and Commissions19 Nov 2025Allowed
Shri Guru Singh Sabha Vs Income Tax Officer Exemption Ward
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3586
Income Tax Act, 1961-Section 11, 250
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,149 judgments · page 36 of 58
Tribunals and Commissions19 Nov 2025Allowed
Shree Agarsain Jan Sewa Sabha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3554
Income Tax Act, 1961-Section 154, 143(1), 12A, 12A(1), 12AA, 12AB, 11, 139(1)
Tribunals and Commissions19 Nov 2025Dismissed
Sony India Private Limited Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3533
Income Tax Act, 1961-Section 237, 115-0
Tribunals and Commissions19 Nov 2025
Standard Castings Private Limited Vs ITO, Ward 24(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3531
Income-tax Act, 1961-Section 115JB, 143(1), 154, 143(3), 142(1)
Tribunals and Commissions19 Nov 2025Partly Allowed
Shiv Shakti Constructions Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3486
Income Tax Act, 1961-Section 143(3), 132, 131, 37(1), 271AAB, 271AAD, 40A(3), 145(3), 44AD, 10(2A)
Tribunals and Commissions19 Nov 2025Allowed
Masawat Livelihood Foundation Vs CIT(Exemption)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3485
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 80G(5)(iii)
Tribunals and Commissions18 Nov 2025Dismissed
ACIT Vs Shri Jaspal Singh Saluja
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3628
Income Tax Act, 1961-Section 143(3), 144B, 68Income Tax Rule 46A
Tribunals and Commissions18 Nov 2025Allowed
Ira Sharma Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3625
Income Tax Act, 1961-Section 250, 143(1), 70, 70(2), 70(3)
Tribunals and Commissions18 Nov 2025
Kishwarna Charitable Trust Vs The C.I.T(E)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3624
Income-tax Act, 1961-Section 12AB(1)(b)(ii)(B), 80G, 12AB(1)(b)(ii), 80G(5)(ii)(b)(B)
Tribunals and Commissions18 Nov 2025
Sunil Kumar Chaudhary Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3622
Income-tax Act, 1961-Section 143(3), 69B, 69A, Rule 46A
Tribunals and Commissions18 Nov 2025Allowed
Kumari Suresh Arora Vs JCIT, Range-49, Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3588
Income-tax Act, 1961-Section 271D
Tribunals and Commissions18 Nov 2025
Ravinder Singh Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3530
Income-tax Act, 1961-Section 147, 234A, 234B, 234C, 271(1)(b), 271(1)(c)
Tribunals and Commissions18 Nov 2025Allowed
Rajiv Parkash Mahna Vs ITO, Ward 69(8), New Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3484
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions17 Nov 2025Partly Allowed
ACIT Vs Gudwala & Sons
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3636
Income Tax Act, 1961-Section 153D, 153C, 153A, 153B, 250, 292C, 143(3)Indian Evidence Act-Section 65B(4)Right to Information Act
Tribunals and Commissions17 Nov 2025
Ms. Archana Singh Vs Income Tax Officer, Ward-71(5)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3632
Income Tax Act, 1961-Section 148, 144, 147, 282(1)(a)Limitation Act-Section 5Civil Procedure Code-Order 22 Rule 9
Tribunals and Commissions17 Nov 2025Allowed
Ganga Bishan Vs Income Tax Officer, Ward-1(3), Gurgaon, Haryana
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3631
Income Tax Act, 1961-Section 147, 144, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 143(1), 264, 56Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
Tribunals and Commissions17 Nov 2025Dismissed
Income Tax Officer Vs Bhikshu Portfolio Pvt. Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3629
Income-tax Act, 1961-Sections 68, 69C, 115BBE, 132, 132(4), 147, 148Income Tax Rules, 1962-Rule 46A, 46A(1)Companies Act, 1956
Tribunals and Commissions17 Nov 2025
DCIT, Central Circle 14 Vs Anuj Nagpal
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3626
Income Tax Act, 1961-Section 153D, 153A, 153B, 153CRight to Information Act
Tribunals and Commissions17 Nov 2025Allowed
Vedanta Ltd. (Formerly Known As The Madras Aluminum Company Ltd.) Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3623
Income Tax Act, 1961-Section 80IA, 143(3), 147, first proviso to Section 147, 148
Tribunals and Commissions17 Nov 2025Allowed
Naveen Mahipal Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3621
Income Tax Act, 1961-Section 144 read with Section 143(3), 250(6)