Tribunals and Commissions13 Nov 2025
Carlsberg India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3648
Income Tax Act, 1961-Section 201(1), 201(1A)Direct Taxes Vivad Se Vihwas Act, 2020
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
895 judgments · page 38 of 45
Tribunals and Commissions13 Nov 2025Allowed
Sushil Rice And General Mills Vs ITO
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3620
Income Tax Act, 1961-Section 147, 144B, 148
Tribunals and Commissions13 Nov 2025
Wheels Polymers Pvt. Ltd. Vs AO
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3529
Income Tax Act, 1961-Section 200A, 194Q
Tribunals and Commissions13 Nov 2025Dismissed
Sachin Vs ACIT, CC-20, New Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3481
Income Tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions12 Nov 2025Allowed
Om Prem Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3540
Income Tax Act, 1961-Section 12AB(1)(b)(ii)B; Section 80G(5); Section 12A(1)(ac)(iii); Section 80(G); Section 2AB
Tribunals and Commissions12 Nov 2025Partly Allowed
Sh. Vinod Kumar, Proprietor Of Vinod Enterprises Vs Income Tax Officer, Ward-5, Karnal
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3538
Income-tax Act, 1961-Section 147, 143(3)
Tribunals and Commissions12 Nov 2025
Ms. Archana Chawla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3535
Income-tax Act, 1961-Section 147, 143(3), 151
Tribunals and Commissions12 Nov 2025Allowed
Vinod Jindal Vs Dy. Commissioner Of Income Tax, Central Circle -2 Faridabad
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3534
Income Tax Act, 1961-Section 271AAC(1), 153A(1)(a), 143(2), 142(1)
Tribunals and Commissions12 Nov 2025Allowed
Mrs. Guneet Kaur Chadha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3518
Income-tax Act, 1961-Section 143(3), 57(iii)
Tribunals and Commissions11 Nov 2025Allowed
Anju Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3541
Income Tax Act, 1961-Section 144, 250(6)
Tribunals and Commissions10 Nov 2025Allowed/ Dismissed
Additional Commissioner Of Income Tax And Others Vs Make My Trip (India) P. Ltd And Others
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 1854
Income Tax (Appellate Tribunal) Rules, 1963- Rule 27Income Tax Act, 1961-Section 9, 40(a), 143(1), 143(3), 144C, 147, 148, 195
Tribunals and Commissions07 Nov 2025Partly Allowed
Niraj Kumar Singh Vs ITO 70(5), Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3592
Income Tax Act, 1961-Section 69A, 143(3), 115BBE
Tribunals and Commissions07 Nov 2025Dismissed
The Dy. C.I.T Vs Shri Ankit Agarwal
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3582
Income-tax Act, 1961-Section 153A, Explanation 1, 132, 153C
Tribunals and Commissions07 Nov 2025
ITO, Ward 28(1) Vs Arpitam Builders LLP
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3581
Income Tax Act, 1961-Section 250, 143(3), 144B, 68, 131, 133(6), 143(1), 10(23FB)IT Rules, 1962-Rule 46AFinance Act, 2022
Tribunals and Commissions07 Nov 2025Partly Allowed
Raghav Bahl Vs DCIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3579
Income Tax Act, 1961-Section 153B, 143(2), 143(3), 153A, 153C, 153D, 120, 69A, 69C, 132, 132A, 147, 148, 153, 158BG, 119Right to Information Act
Tribunals and Commissions07 Nov 2025
The Dy. C.I.T Vs M/s Chandra Vidya Investment & Finance Pvt Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3578
Income-tax Act, 1961-Section 153A(1), 153C, 153C(1), First Proviso to Section 153C
Tribunals and Commissions07 Nov 2025
Shri Sanjeev Garg Vs The A.C.I.T
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3577
ITAT Rules-Rule 18(6)Income Tax Act, 1961-Sections 2(14), 45, 48, 54, 54B, 112(1), 133(6), 143(2), 143(3), 147 (including proviso 1 and Explanation 2 clause (b)), 148, 151, 151(2), 292BB
Tribunals and Commissions07 Nov 2025Partly Allowed
DCIT Vs M/s PVR Inox Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3576
Income Tax Act, 1961-Section 194C, 194I
Tribunals and Commissions07 Nov 2025Allowed
Fexprime Finance Pvt. Limited Vs Asst.DIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3575
Income Tax Act, 1961-Section 250, 143(1), 143(1)(a)(iv), 41(1)
Tribunals and Commissions07 Nov 2025Dismissed
Joint Commissioner Of Income Tax (OSD) Vs H B Leasing & Finance Company Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3574
Income Tax Act, 1961-Chapter XIV-B, Section 158BG, 132, 158BC, 245(D)(1), 113, 132(4)Companies Act