Tribunals and Commissions07 Nov 2025
Om Narain Sharma Vs ITO, Ward 45 (1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3573
Income-tax Act-Section 144
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
895 judgments · page 39 of 45
Tribunals and Commissions07 Nov 2025Allowed
Rajesh Agarwal Vs ITO, Ward 61(2)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3572
Income-tax Act, 1961-Section 250, 143(3), 144, 132
Tribunals and Commissions07 Nov 2025Allowed
Smt. Prem Lata Gupta Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3571
Income Tax Act, 1961-Section 250(6), 143(3), 132, 139(1), 153A, 143(2), 142(1), 55A, 55(2)
Tribunals and Commissions07 Nov 2025Dismissed
Universal Offset Vs ACIT, Circle-5(3)(1), Noida
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3570
Income Tax Act, 1961-Section 143(1), 139(1), 36(1)(va), 143(1)(a)
Tribunals and Commissions07 Nov 2025
Deputy Commissioner of Income Tax, Circle 4(2), New Delhi Vs Ms Commmunique Marketing Solutions (P) Ltd.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3546
Income Tax Act, 1961-Section 250, 143(3), 143(1), 143(2), 142(1), 68, 37, 115BBE, 292B, 69, 69B, 145(3), 145(1), 2(12A)
Tribunals and Commissions07 Nov 2025
The Dy. C.I.T Vs. M/s Transline Technologies Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3544
Income-tax Act, 1961-Section 153C, First Proviso to Section 153C, 153C(1), 153A(1)ITAT Rules-Rule 18(6)
Tribunals and Commissions07 Nov 2025
Savadika Retail Private Limited Vs Deputy Director Of Income Tax
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3543
Income Tax Act-Section 194 OI.T. Rules, 1962-Rule 37BA
Tribunals and Commissions07 Nov 2025Allowed
Sandeep Gupta Vs. The I.T.O
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3542
Income-tax Act, 1961-Section 148, 148A(b), 148A(d), 151, 151(ii)Finance Act, 2021
Tribunals and Commissions06 Nov 2025Allowed
Ashu Ashok Vs ACIT, Central Circle 7
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3591
Income Tax Act, 1961-Section 68, 153D, 153A, 153B, 153C, 253(1), 143(3)Income Tax (Appellate Tribunal) Rules-Rule 11, 18, 29Indian Evidence Act, 1872-Section 114(e)
Tribunals and Commissions06 Nov 2025
Argos Holdings Pte. Ltd. Vs DCIT, Circle Intl.Tax 1(1)(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3580
Income-tax Act, 1961-Sections 2(14)(b), 5, 6, 6(3), 6(3)(ii), 9, 68, 90(2), 115A, 115A(1)(iiab), 115A(5), 133(6), 139, 139(1), 142(1), 144C(5), 147, 148, 148A, 148A(b), 148A(d), 151, 156, 194LD, 260, 282, 282(1), 292BIncome Tax (Appellate Tribunal) Rules-Rule 11Income-tax Rules, 1962-Rules 114, 127
Tribunals and Commissions06 Nov 2025Dismissed
Chandi Ram Sahajwani Through Dinesh Kumar Legal Heir Vs Income Tax Officer, Ward-1, Panipat
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3566
Income Tax Act, 1961-Section 143(3), 147, 54F, 45, 133(6), 54
Tribunals and Commissions06 Nov 2025
Vidya Vistar Rashtriya Trust Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3519
Income Tax Act, 1961-Section 80G(5)(iii), 80G(5)
Tribunals and Commissions06 Nov 2025Partly Allowed
Mohit Vijaykumar Gupta Vs Dcit
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 1856
Income Tax Act, 1961-Section 22, 23(1)(c), 23(4), 54, 54B, 54EC, 54EE, 54F, 54G, 54GA, 54GB
Tribunals and Commissions05 Nov 2025Allowed
Cambridge Construction (Delhi) Private Limited Vs ITO, Ward 5(3)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3597
Income Tax Act, 1961-Section 271(1)(c), 143(3), 154, 260, 144B
Tribunals and Commissions05 Nov 2025Allowed
Shakuntala Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3567
Income Tax Act, 1961-Section 144, 147, 69, 250(6)
Tribunals and Commissions04 Nov 2025
The Dy. C.I.T. Vs. S.S. Pulses Manufacturing Pvt Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3602
Income Tax Act, 1961-Section 143(3), 147, 145(3), 69C
Tribunals and Commissions04 Nov 2025
The A.C.I.T. Vs M/s Stonewell Developers Pvt Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3601
Income-tax Act, 1961-Section 68, 153A to 153D, 147 and 148, 132, 133A, 133(6)
Tribunals and Commissions04 Nov 2025
Shri Shashi Kumar Mehta Vs The I.T.O.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3600
Income-tax Act-Section 143(2), 40A(3), 68
Tribunals and Commissions04 Nov 2025
Shri Salek Chand Saini Vs The I.T.O.
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3599
Income-tax Act, 1961-Section 68, 143(2), 143(3)
Tribunals and Commissions04 Nov 2025
The Dy. C.I.T. Vs. Swati Menthol & Allied Chemicals Ltd
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3730
I.T Act, 1961-Section 148, 68, 151