Tribunals and Commissions03 Nov 2025Allowed
Bilari Cooperative Cane Union Vs Income Tax Officer, Ward-2(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3556
Income-tax Act, 1961-Section 143(3), 80P, 80P(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
887 judgments · page 41 of 45
Tribunals and Commissions03 Nov 2025Partly Allowed
Mrs. Surekha Sharma Vs Income Tax Department
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3555
Income Tax Act, 1961-Section 147, 144, 144B, 69A
Tribunals and Commissions03 Nov 2025Allowed
Omkar Gadi Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3553
Income Tax Act, 1961-Section 12A(1)(ac)(iii), 12AB(1)(b)(ii)(B), 13(1)(c), 12AITAT Rule 1963-Rule 29
Tribunals and Commissions03 Nov 2025
Mr. Mashood Uddin, Prop. M/s. Alpha International Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3552
Income-tax Act, 1961-Section 144, 69A read with Section 115BBE
Tribunals and Commissions03 Nov 2025
Sh. Dayaram Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3551
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions03 Nov 2025Dismissed
Sh. Sunil Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3550
Income-tax Act, 1961-Section 271B, 44AB, 274
Tribunals and Commissions03 Nov 2025Allowed
Sh. Sandeep Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3548
Income-tax Act, 1961-Section 143(3), 250
Tribunals and Commissions03 Nov 2025Allowed
Shree Jagat Guru Brahmanand Gaushala Samiti Vs CIT(E), Chandigarh
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3547
Income-tax Act, 1961-Section 12AA(1)(B)(ii), 11(1)(d), 11, 12A, 12AA
Tribunals and Commissions03 Nov 2025Partly Allowed
Aarti Bansal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 1852
Income Tax Act, 1961-Section 3, 69C, 139(1), 143(2), 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(c), 149(d), 151
Tribunals and Commissions03 Nov 2025Partly Allowed
Surekha Sharma Vs Income Tax Department
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 1853
Income Tax Act, 1961-Section 69A, 144, 144B, 147
Tribunals and Commissions31 Oct 2025Partly Allowed
Sahara India Corp Investment Ltd. Vs Assistant Commissioner Of Income Tax, Central Circle–1
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2334
Income-tax Act-Sections 70, 71, 10(38)
Tribunals and Commissions31 Oct 2025
M/s Enea Software Inc. (Formerly Known As Openwave Mobility Inc.) Vs Deputy Commissioner Of Income Tax, Circle Int. Tax 2(2)(2)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2332
Income-tax Act, 1961-Section 143(3), 144C(13), 143(2), 142(1), 144C(1), 90(2)Copyright Act, 1957
Tribunals and Commissions30 Oct 2025Dismissed
Puja Jain Vs The I.T.O
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2326
Tribunals and Commissions29 Oct 2025Allowed
Champat Singh (through legal heir Shri Kannu Singh) Vs Income Tax Officer, Ward-2(1)(2), Ghaziabad
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2331
Income Tax Act, 1961-Section 144, 147, 148
Tribunals and Commissions29 Oct 2025Allowed
Shree Kali Devi Mandir Sabha & Anr. Vs CIT (E) & Anr.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2330
Income Tax Act, 1961-Section 80G(5)(iii), 80G(5), Explanation 3 to Section 80G(5)
Tribunals and Commissions29 Oct 2025
M/s Greatwall Marketing Pvt Ltd Vs The A.C.I.T.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2329
Income-tax Act, 1961-Section 68, 148, 143(3)/147, 115BBE
Tribunals and Commissions29 Oct 2025Dismissed
Rahul Maheshwari Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2325
Income Tax Act, 1961-Section 250, 153C
Tribunals and Commissions28 Oct 2025Allowed
Anita Grover Vs ITO, Ward 43(7)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2328
Income Tax Act-Section 68, 115BBE
Tribunals and Commissions28 Oct 2025Allowed
Sanjeev Kumar Rana Vs ITO, Ward 2(2)(4)
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2327
Income-tax Act, 1961-Section 148, 142(1), 144, 69
Tribunals and Commissions28 Oct 2025Partly Allowed
The DCIT, Circle 6(1) Vs Maruti Suzuki India Ltd.
Income Tax Appellate Tribunal · (2025) 10 ITAT CK 2324
Income Tax Act, 1961-Section 254, 250, 143(3), 244A