Tribunals and Commissions17 Nov 2025Allowed
Karan Singh Dogra Vs Income Tax Officer, Ward-2(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3617
Income Tax Act, 1961-Section 144, 250(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
895 judgments · page 37 of 45
Tribunals and Commissions17 Nov 2025Partly Allowed
Shankarraj Impex Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3616
Income Tax Act, 1961-Section 147, 68, 131(1A), 133(6)Income Tax Rules, 1962-Rule 46A
Tribunals and Commissions17 Nov 2025Allowed
New Mangalore Port Road Company Limited Vs Deputy Commissioner Of Income Tax, Circle-16(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3615
Income Tax Act, 1961-Section 271(1)(c), 36(1)(iii), 32, Explanation 8 to sub-section (1) of Section 43, 250(4), 250(5), 250(6), 251(1)(a), 251(1)(b), 251(2)Direct Tax Vivad Se Vishwas Act, 2020-Section 4(2), 5, 5(1), 5(2)Direct Tax Vivad Se Viswas Rules
Tribunals and Commissions17 Nov 2025
Vikrant Yadav Vs ITO, Ward 28 (1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3614
Tribunals and Commissions17 Nov 2025Partly Allowed
DCIT, Rohtak Circle Vs Ravi Prakash Aggarwal
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3613
Income-tax Act, 1961-Section 148, 149TOLA
Tribunals and Commissions17 Nov 2025Dismissed
M/s GLS Infratech Pvt. Ltd. Vs Income Tax Officer(TDS)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3612
Income Tax Act, 1961-Section 201(1), 201(1A), 194C
Tribunals and Commissions17 Nov 2025Partly Allowed
Singla Apparels Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3611
Income Tax Act, 1961-Section 250, 143(3), 271AAC(1), 142(1), 69A, 145(3), 115BBE, 271AAC
Tribunals and Commissions17 Nov 2025Partly Allowed
Rockwell Automation India Private Limited Vs Deputy Commissioner Of Income Tax, Circle-19(1), Delhi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3610
Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 92CA(3), 144C(1), 90, 90A, 92CA(4), 144C(8), 144C(10), 92C, 92C(3), 92D, 143(1), 234A, 234B, 234C, 274, 270Income Tax Rules, 1962-Rule 10B(2), 10B(1)(c), 10D
Tribunals and Commissions17 Nov 2025Dismissed
Income Tax Officer Vs Sanwar Mal Sharma Through Legal Heir Kesar Devi
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3609
Income Tax Act, 1961-Section 143(3), 159, 2(29A)Code of Civil Procedure, 1908-Section 2(11)
Tribunals and Commissions17 Nov 2025Allowed
Anand Swarup Vs ITO, NFAC
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3608
Income-tax Act, 1961-Section 154
Tribunals and Commissions17 Nov 2025Dismissed
Tumlare Software Services Pvt. Ltd. Vs Assistant Commissioner Of Income Tax, Circle-25(1)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3607
Income Tax Act, 1961-Section 40(a)(ia), 37, 40(A)(2)(b), 40A(7), 36(1)(va), 143(1), 143(1)(a), 143(3), 195Companies Act
Tribunals and Commissions17 Nov 2025Partly Allowed
Mahak Industries Private Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3604
Income Tax Act, 1961-Section 36(1)(iii), 115JB, 144, 14A
Tribunals and Commissions14 Nov 2025Allowed
Narendra Kumar Vs ITO, Ward-3(1)(4)
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3603
Income-tax Act, 1961-Section 69A, 142(1), 144
Tribunals and Commissions14 Nov 2025
Abhishek Gupta Vs Civic Centre
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3605
Income Tax Act, 1961-Section 143(1)
Tribunals and Commissions14 Nov 2025Dismissed
Assistant Commissioner Of Income Tax Vs Ms. Shalini Garg
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3606
Income-Tax Act, 1961-Section 143(3), 144B, 54, 54F
Tribunals and Commissions14 Nov 2025
Black Berry Realcon Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3594
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions14 Nov 2025
Shri Guljar Vs The I.T.O [TDS]
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3593
Income Tax Act, 1961-Section 151, 147, 148, 68, 149, 151(1)
Tribunals and Commissions14 Nov 2025
M/s. Dabur India Limited Vs Pr.CIT, Delhi – 1
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3545
Income-tax Act, 1961-Section 14A, 32, 35, 35(1), 35(2AB), 37, 80G, 80-IA, 80-IA(3)(ii) read with Proviso and Explanation 1 and Explanation 2, 80-IB, 80-IC, 80JJAA, 92CA, 119, 143(3), 263, 263(1), Explanation 2 to Section 263Finance Act, 2009Finance Act, 2015
Tribunals and Commissions14 Nov 2025
Baljeet Memorial Charitable Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 3532
Income-tax Act, 1961-Section 154
Tribunals and Commissions14 Nov 2025Allowed
Shalaka Chandrahas Chavan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 11 ITAT CK 1855
Income Tax Act, 1961-Section 69A, 139, 144, 147, 148, 148A