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Judgment
3 paragraphs · 71 words
PER YOGESH KUMAR, U.S. JM:
The present appeal is filed by the Assessee against the order of Ld. Commissioner of Income Tax (Appeals) /Addl/JCIT(A)-1, Nagpur, (‘Ld. CIT(A)’ for short), New Delhi dated 27/02/2025 for the Assessment Year 2021-22.
2.
The Assessee’s Representative filed letter dated 19/11/2025 for withdrawal of the present Appeal. The said letter dated 19/11/2025 is placed on record and the Appeal of the Assessee is dismissed as withdrawn.