Tribunals and Commissions05 Dec 2025
Gautam Gajabhai Kanjia Vs The Assessment Unit
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4809
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,620 judgments · page 27 of 81
Tribunals and Commissions05 Dec 2025
Shri Vishal Chitkara Vs The Dy. C.I.T
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4799
Income-tax Act, 1961-Section 69A, 250(6)
Tribunals and Commissions04 Dec 2025Allowed
Shri Syed Faraz Shere Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4898
Income Tax Act, 1961-Section 147, 144
Tribunals and Commissions04 Dec 2025Dismissed
Het Ram Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4894
Income Tax Act, 1961-Sections 147, 144, 270A, 272A, 271B
Tribunals and Commissions04 Dec 2025Allowed
Unnat Bharat Social Welfare Society Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4915
Income Tax Act, 1961-Section 12AB(1)(b)(ii)(B), clause (ii)(b)(B) of the second proviso to Section 80G(5), 12A(1)(ac)(iii), 80G, 2(15), 13(1)(c)
Tribunals and Commissions04 Dec 2025Allowed
Xion Progressive Educational Society Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4913
Income Tax Act, 1961-Section 143(3)
Tribunals and Commissions04 Dec 2025Allowed
Ramchander Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4908
Income Tax Act, 1961-Section 144, 147, 151, 148
Tribunals and Commissions04 Dec 2025Dismissed
ACIT Vs Dewan Sugars Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4973
Income Tax Act, 1961-Section 143(1), 43B
Tribunals and Commissions04 Dec 2025Allowed
Idhayam Infraheights Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4972
Income Tax Act, 1961-Section 147, 143(3), 23(1), 28
Tribunals and Commissions04 Dec 2025Partly Allowed
Shri Vivek Gupta Vs ACIT/DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4971
Income Tax Act, 1961-Section 250, 143(3), 153B(1)(b), 132, 143(2), 142(1), 153D, 69A, 115BBE, 69
Tribunals and Commissions04 Dec 2025Allowed
Savitri Devi Vs Income Tax Officer, Ward-29(2)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 5007
Income Tax Act-Section 254(1), 144, 147, 148
Tribunals and Commissions04 Dec 2025Allowed
Gurdeep Singh Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 5006
Income Tax Act, 1961-Section 143(3), 153C
Tribunals and Commissions04 Dec 2025
Sh. Jatin Grover Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 5004
Income-tax Act, 1961-Section 147 r.w.s. 144
Tribunals and Commissions04 Dec 2025Allowed
Satyawati Devi Gau Seva Nyas Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4996
Income-tax Act, 1961-Section 80G
Tribunals and Commissions04 Dec 2025Allowed
Shankar Math Vs Income Tax Officer(E)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4952
Income Tax Act, 1961-Section 272A(2)(e), 274
Tribunals and Commissions04 Dec 2025Allowed
Sh. Bhushan Kakkar Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4951
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions04 Dec 2025Partly Allowed
Binod Kumar Chaudhary Vs Income Tax Officer, Ward-62(2), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4950
Income-tax Act, 1961-Section 144, 69A, 115BBE
Tribunals and Commissions04 Dec 2025Dismissed
DCIT Vs Rajesh Kumar Kalra
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4949
Income Tax Act, 1961-Section 153C
Tribunals and Commissions04 Dec 2025
Gayatri Pariwar Trust Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4946
Income-tax Act, 1961-Section 80G(5)(iii), 12A, 80G, Explanation 3 to Section 80G, 80G(5B)
Tribunals and Commissions04 Dec 2025Allowed
M/s. Mittal Agro Oil Vs. Income Tax Officer, Ward-3
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4944
Income-tax Act, 1961-Section 147, 143(2), 148, 139(1), 144, 292BB