Tribunals and Commissions16 Dec 2025
Amandeep Singh Vs Income Tax Officer, Ward-1
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4524
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
1,149 judgments · page 17 of 58
Tribunals and Commissions16 Dec 2025Allowed
Trishul Homes & Infrastructure Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4649
Income Tax Act, 1961-Section 250, 143(3), 153D, 153A, 132, 153B, 144BA, 158BGRight to Information Act, 2005
Tribunals and Commissions16 Dec 2025
Deputy Commissioner Of Income Tax Vs Sephan Lubricants P. Ltd.
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4647
Income Tax Act,1961-Section 132, 147, 68, 69C
Tribunals and Commissions16 Dec 2025
Manish Gupta Vs Income Tax Officer, Ward-2(4), Gurgaon, Haryana
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4646
Tribunals and Commissions16 Dec 2025
Sterlite Interlinks Ltd. Vs Deputy Commissioner of Income Tax, Circle22(2)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4645
Income Tax Act, 1961-Section 143(1), 154
Tribunals and Commissions16 Dec 2025
Kailash Chand Singhal Vs Income Tax Officer, Ward 2(1)(3)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4644
Income Tax Act, 1961-Section 148, 142(1)
Tribunals and Commissions16 Dec 2025Allowed
Mahindra Joshi And Sons HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4643
Income Tax Act, 1961-Section 250, 69AITAT Rules, 1963-Rule 29
Tribunals and Commissions16 Dec 2025Allowed
Amar Pal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4642
Income Tax Act, 1961-Section 250, 144
Tribunals and Commissions16 Dec 2025Allowed
M/s. CNB Finwiz Private Limited Vs Additional/Joint Commissioner Of Income Tax (Appeal)-1/ ACIT, Circle 6(1), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4641
Income Tax Act, 1961-Section 250
Tribunals and Commissions16 Dec 2025
Ruchie Mittal Vs DCIT Central Circle-1, Faridabad
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4640
Income Tax Act, 1961-Section 250, 69, 69A, 147, 148, 148A, 143(3), 149, 151, 282Finance Act, 2021Information Technology Act, 2000-Section 13
Tribunals and Commissions16 Dec 2025
Smt. Meeta Ghosh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4636
Income Tax Act, 1961-Section 250, 69A, 115BBE
Tribunals and Commissions16 Dec 2025Allowed
Cinepolis India Pvt. Ltd. Vs Additional / Joint/ Deputy / Assistant Deputy Commissioner of Income Tax, Income Tax Officer, National E-Assessment Centre, Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4797
Income Tax Act, 1961-Sections 143(3), 143(3A), 143(3B), 92, 271(1)(c), 92CA(1), 92CA(3), 92DIncome Tax Rules, 1962-Rule 100
Tribunals and Commissions16 Dec 2025Dismissed
Income Tax Officer Vs Smt. Samiksha Mahajan
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4796
Income Tax Act, 1961-Section 139, 132, 153A, 143(3), 133(6), 50C
Tribunals and Commissions16 Dec 2025Allowed
Prashant Sethi Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4795
Income-tax Act, 1961-Section 250, 68, 148, 147, 10(38), 144, 144B
Tribunals and Commissions16 Dec 2025Allowed
M/s Bhupendra Autotech Industries (P) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4794
Income Tax Act, 1961-Section 143(3), 147, 250(6)
Tribunals and Commissions16 Dec 2025Allowed
Suresh Kumar Gupta Vs DCIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4793
Income Tax Act, 1961-Section 153A, 143(3), 153D
Tribunals and Commissions16 Dec 2025Allowed
J.H.P. Ploymers Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4791
Income Tax Act, 1961-Section 147, 143(3), 151
Tribunals and Commissions15 Dec 2025
Nitesh Ranjan Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4486
Tribunals and Commissions15 Dec 2025
Punya Sthali Tirth Trust Vs Income Tax Officer, Ward (Exemption)-2(4)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4482
Income Tax Act, 1961-Section 69A, 133(6)
Tribunals and Commissions15 Dec 2025
Deeksha Gupta Vs Addition/Joint Commissioner of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4481
Income Tax Act, 1961-Section 144