COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2025

887 judgments · page 6 of 45

Tribunals and Commissions24 Dec 2025Allowed

New Surya Public School Vs Deputy/Assistant Commissioner Of Income Tax, Ward 31(4)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4574

Income Tax Act, 1961-Section 250, 139(1), 143(1), 11, 12Societies Registration Act, 1860

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Tribunals and Commissions24 Dec 2025Partly Allowed

SMS Group Gmbh Vs ACIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4573

Income Tax Act, 1961-Section 143(3), 144C(13), 144C(5), 9(1)(i), 9(1)(vii), 271(1)(C), 143(1), 148, 147, 234B, 234C, 270A, 234AIncome-tax Rules, 1962-Rule 10Income-tax (Appellate Tribunal) Rules-Rule 11

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Tribunals and Commissions24 Dec 2025Dismissed

Sree Narayana Guru Cooperative Thrift and Credit Society Ltd. Vs ITO, Ward 43(6), Delhi

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4571

Income Tax Act, 1961-Section 250, 143(3)

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Tribunals and Commissions24 Dec 2025Allowed

M/s. Muse Farms Pvt. Ltd. Vs Assessment Unit (ITD)

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4570

Income-tax Act, 1961-Section 147 r.w.s. Section 144, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions24 Dec 2025

Mall Hotel Limited Vs Dy. Commissioner Of Income Tax, Circle 16(1), Delhi

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4569

Income Tax Act, 1961-Section 250, 143(2), 142(1), 143(1), 36(1)(va), 143(3)

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Tribunals and Commissions24 Dec 2025Allowed

Sunita Grover Vs Principal Commissioner Of Income Tax, Rohtak

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4568

Income Tax Act, 1961-Section 263, 147, 1448, 115BBE, 148, 37(1), 69C, 1158BE

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Tribunals and Commissions24 Dec 2025

Kriti Wadhwa Vs ITO

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4567

Income Tax Act, 1961-Section 147, 144B, 69, 115BBE

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Tribunals and Commissions24 Dec 2025

Gourav Sachdeva Vs ITO

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4566

Income-tax Act-Section 144, 144B

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Tribunals and Commissions24 Dec 2025Allowed

Toyota Boshoku Corporation Vs ACIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4565

Income Tax Act, 1961-Section 143(3), 144C(1), 144C(5), 148A(b), 148, 148A(d), 151, 151(i), 151(ii), 151(1), 151(2), 149, 149(1), 149(2), 147, 148A, 144B/144CFinance Act, 2021Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020-Section 3

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Tribunals and Commissions24 Dec 2025Allowed