Tribunals and Commissions29 Dec 2025
IT2B Research Foundation Vs CIT(Exemptions), Chandigarh
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4483
Income Tax Act, 1961-Section 2(15), 11 & 12, 12AAIT Rules, 1962-Rule 12(1)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2025
887 judgments · page 4 of 45
Tribunals and Commissions29 Dec 2025
Anshu Priyadarshini Vs Income Tax Officer, Ward-43(4)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4479
Income Tax Act, 1961-Section 271(1)(C), 144/147
Tribunals and Commissions29 Dec 2025
Sh. Satpal Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4523
Income Tax Act, 1961-Section 1243(3), 143(3)
Tribunals and Commissions29 Dec 2025Allowed
M/s Achraj Singh Madhan Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4521
Income Tax Act, 1961-Section 144, 147, 148, 292-B
Tribunals and Commissions29 Dec 2025Partly Allowed
Vikas Kumar Tandawal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4505
Tribunals and Commissions29 Dec 2025Dismissed
ACIT Vs Pradeep Kumar Gupta (HUF)
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4551
Income-tax Act-Section 153C, 153A
Tribunals and Commissions29 Dec 2025
DCIT Vs Ameeta Mehra
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4549
Income-tax Act-Section 148, 148A(b), 148A(d), 143(3)
Tribunals and Commissions29 Dec 2025
Ratori Maa Trading P. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4548
Income Tax Act, 1961-Section 147, 143(3), 151, 151(2), 148, 142(1)Constitution of India-Article 226
Tribunals and Commissions29 Dec 2025
Bijender Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4545
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions29 Dec 2025
Gian Gupta Vs ACIT
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4608
Income Tax Act, 1961-Section 250, 143(3), 148, 68, 147
Tribunals and Commissions26 Dec 2025Allowed
M/s. Vinishma Technologies Pvt. Ltd. Vs DCIT (CC)-26
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4544
Income-tax Act, 1961-Section 153C
Tribunals and Commissions26 Dec 2025Dismissed
Bharat T Chheda Vs Assessing Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4542
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions24 Dec 2025
Neeraj Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4487
Income-tax Act, 1961-Section 147, 23(1)
Tribunals and Commissions24 Dec 2025Partly Allowed
Shalu Yadav Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4511
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions24 Dec 2025Allowed
Kailash Wati Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4509
Income-tax Act, 1961-Section 147, 56(2)(vii)(e)
Tribunals and Commissions24 Dec 2025Partly Allowed
Outlook Fashions Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4508
Income-tax Act, 1961-Section 143(3), 144, 69A, 115BBE
Tribunals and Commissions24 Dec 2025Partly Allowed
M/s Babaji Udyog Vs ACIT, Circle-43(1), Delhi
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4507
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions24 Dec 2025Partly Allowed
Rajinder Singh Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4506
Income-tax Act, 1961-Section 143(3), 115BBE
Tribunals and Commissions24 Dec 2025Allowed
Akshay Gujral Vs DCIT, Central Circle-29
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4504
Income-tax Act, 1961-Section 153C, 143(3), 41(1)
Tribunals and Commissions24 Dec 2025Allowed
Santosh Arora Vs Income Tax Officer
Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4552
Income-tax Act, 1961-Section 147, 143(3)