Income Tax Appellate Tribunal Judgments 2025

Tribunals and Commissions24 Dec 2025Allowed

Lalbiakdiki Hauzel Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4550

Income Tax Act, 1961-Section 147, 144, 148Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

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Tribunals and Commissions24 Dec 2025Allowed

Veera Lakshmi Bokka Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4547

Income Tax Act, 1961-Section 147, 148Taxation and Other Laws [Relaxation and Amendment of Certain Provisions] Act, 2020

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Tribunals and Commissions24 Dec 2025Allowed

Punya Sthali Tirth Trust Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4546

Income-tax Act, 1961-Section 13A, 144, 144B, 144C, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1), 149(2), first proviso to Section 148, first proviso to Section 147, fourth proviso to Section 149(1), proviso to Section 149(1), 151, 151(1), 151(2), 151(i), 151(ii)Representation of Peoples Act, 1951-Section 29AConstitution of India-Article 142

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Tribunals and Commissions24 Dec 2025Dismissed

Arpit Sehgal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4541

Income Tax Act, 1961-Section 147, 151, 80GGCRepresentation of People Act-Section 29A

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Tribunals and Commissions24 Dec 2025Allowed

Bimla Yadav Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4540

Income Tax Act, 1961-Section 143(3), 147, 250(6)

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Tribunals and Commissions24 Dec 2025Allowed

Gray Matters Capital Inc. Vs Deputy Director of Income Tax

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4539

Income Tax Act, 1961-Section 143(1)

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Tribunals and Commissions24 Dec 2025Allowed

Sanjay Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4538

Income Tax Act, 1961-Section 147, 250(6)

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Tribunals and Commissions24 Dec 2025Allowed

Sukhbir Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4537

Income Tax Act, 1961-Section 143(1)

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Tribunals and Commissions24 Dec 2025Dismissed

Mayur Joitkumar Jain Vs ACIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4536

Income Tax Act, 1961-Section 143(3)

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Tribunals and Commissions24 Dec 2025

Deputy Commissioner of Income Tax Vs Pritam Singh Talwar

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4535

Income-tax Act, 1961-Section 153C, 153A

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Tribunals and Commissions24 Dec 2025Allowed

Avinash Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4534

Income Tax Act, 1961-Section 144

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Tribunals and Commissions24 Dec 2025Allowed

Ish Bhatia Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4533

Income Tax Act, 1961-Section 147, 56(2)(x), 56(2)Finance Act, 2017

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Tribunals and Commissions24 Dec 2025Allowed

Atishay Jewellers Pvt.Ltd. Vs ITO

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4532

Income Tax Act, 1961-Section 250, 143(3), 115BBE, 145(3), 68, 133(6)

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Tribunals and Commissions24 Dec 2025Dismissed

S3 Infrareality Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4531

Income Tax Act, 1961-Sections 147, 144, 194C, 201(1)

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Tribunals and Commissions24 Dec 2025Allowed

The Hisar Leading Bank Co-op Non-Agri Thrift & Credit Society Vs Income-tax Officer, Ward-I, Hisar

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4530

Income Tax Act, 1961-Section 139(1), 148, 148A, 148A(b), 148A(d), 142(1), 68, 1448, 144B, 147, 115BBE, 151, 151(ii)Finance Act, 2021

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Tribunals and Commissions24 Dec 2025Allowed

Suresh Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4529

Income Tax Act, 1961-Section 147, 143(3)

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Tribunals and Commissions24 Dec 2025Allowed

M/s. Sukhija Restaubar Pvt. Ltd. Vs ACIT, Central Circle-30, New Delhi

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4528

Income-tax Act, 1961-Section 144, 153C, 153D

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Tribunals and Commissions24 Dec 2025

Assistant Commissioner Of Income Tax Vs Cargill Incorporated

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4577

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Tribunals and Commissions24 Dec 2025Allowed

M/s. Uflex Limited Vs Deputy Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4576

Income Tax Act, 1961-Section 143(3), 142(2), 143(1), 14A, 14A(2), Rule 8D, 8D(2)(iii), 115JB, 115JB(2), Explanation 1 to Section 115JB(2)

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Tribunals and Commissions24 Dec 2025

DCIT Vs M/s Rudra Buildwell Homes Private Limited & Ors.

Income Tax Appellate Tribunal · (2025) 12 ITAT CK 4575

Income-tax Act, 1961-Sections 28, 28(iv), 41(1), 132, 133(6), 139(1), 142(1), 143(2), 143(3), 147, 148, 250(4), 251, 698Income Tax Rules, 1962-Rule 46A, 46A(4)Companies Act, 2013

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Income Tax Appellate Tribunal judgments, 2025