Tribunals and Commissions08 Aug 2022
Sutlej Textiles and Industries Ltd Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0024
Income Tax Act, 1961 — Section 115JB, 115JB(2), 143(3), 147, 148, 148(2)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 24 of 59
Tribunals and Commissions08 Aug 2022Dismissed
Deputy Commissioner Of Income Tax Vs M/S. Central Warehousing Corporation
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0023
Income Tax Act, 1961 — Section 32(1)(ii), 143(3)
Tribunals and Commissions05 Aug 2022Dismissed
DCIT Vs Sudha Nagar
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0006
Income Tax Act, 1961 — Section 68, 143(3), 144, 153A, 154, 254
Tribunals and Commissions05 Aug 2022Allowed
Frontline Securities Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0005
Income Tax Act, 1961 — Section 10(38), 115JB, 143(1), 234C, 250(6)
Tribunals and Commissions05 Aug 2022Allowed
Susanta Kumar Mishra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0004
Income Tax Act, 1961 — Section 147, 148
Tribunals and Commissions05 Aug 2022Allowed
Savita Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0003
Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 271(1)(c)
Tribunals and Commissions05 Aug 2022Partly Allowed
M/s SMV Agencies Pvt. Ltd. Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0002
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 143(3), 147, 151, 153C, 250A
Tribunals and Commissions05 Aug 2022
ACIT Vs Deloitte Haskins & Sells
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0001
Income Tax Act, 1961 — Section 40(a)(ia), 40(b) 40(1)(ia), 198
Tribunals and Commissions04 Aug 2022Allowed
Pawan Kumar Jindal Vs ITO
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0013
Income Tax Act, 1961 — Section 68, 143(3), 271(1)(c)
Tribunals and Commissions04 Aug 2022Dismissed
Gordon Herbert India Limited Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0012
Income Tax Act, 1961 — Section 132, 143(3), 144, 158BC, 245
Tribunals and Commissions04 Aug 2022Allowed
Rathi Steel & Power Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0011
Income Tax Act, 1961 — Section 203, 250(4), 272A(2)(g), 272A(4), 273B
Tribunals and Commissions04 Aug 2022Partly Allowed
Jasbinder Singh (Prop.) Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0010
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 69, 80C, 143(1), 144
Tribunals and Commissions04 Aug 2022Dismissed
Mukesh Vs ITO
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0009
Income Tax Act, 1961 — Section 271(1)(b), 271(1)(c), 271F
Tribunals and Commissions04 Aug 2022Partly Allowed
Deloitte Haskins & Sells Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0008
Income Tax Act, 1961 — Section 37(1), 40(a)(ia), 40(b), 143(3), 147, 148, 149, 250(6)
Tribunals and Commissions04 Aug 2022Allowed
ACIT Vs Genus Electrotech Limited
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0007
Income Tax Act, 1961 — Section 43, 43(1), 115JA, 115JB, 143(3), 154, 250, 263
Tribunals and Commissions03 Aug 2022Dismissed
ITO Vs Mahanivesh Stock & Shares Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0022
Income Tax Act, 1961 — Section 68
Tribunals and Commissions03 Aug 2022Dismissed
Innovions Consulting Pvt.Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0021
Income Tax Act, 1961 — Section 132, 153A, 153C
Tribunals and Commissions03 Aug 2022Allowed
Kailash Chander Kochhar Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0020
Income Tax Act, 1961 — Section 44AD, 44ADA, 143(1), 143(1)(a)(vi), 154, 194D, 194DA
Tribunals and Commissions03 Aug 2022Allowed
Muzaffarnagar District Cooperative Bank Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0019
Income Tax Act, 1961 — Section 271(1)(c)Direct Tax Vivad se Vishwas Act, 2020 — Section 5(2), 6
Tribunals and Commissions03 Aug 2022Dismissed
DCIT Vs M/s. Routes Car Rentals (I) Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0018
Income Tax Act, 1961 — Section 68