Tribunals and Commissions17 Feb 2022Allowed
Saari Agro Farming Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0069
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 59 of 59
Tribunals and Commissions17 Feb 2022Partly Allowed
Zahir Ahmad Vs ITO, Ward-2(4)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0065
Income Tax Act, 1961 — Section 133(6), 143(3), 144, 145, 147, 148
Tribunals and Commissions17 Feb 2022Allowed
M/S Attachmate Corporation Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0064
Income Tax Act, 1961 — Section 9(1)(vi), 143(3), 144C(13), 195, 254
Tribunals and Commissions17 Feb 2022Dismissed
Income Tax Officer Vs Skyview Consultants (P) Ltd.
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0063
Income Tax Act, 1961 — Section 131(1A), 143(1), 147, 148, 263
Tribunals and Commissions17 Feb 2022Allowed
Magotteaux International SA Rue A Vs. Dy. C.I.T
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0062
Income Tax Act, 1961 — Section 9(1), 9(1)(vii), 143(3), 144C(13)