Tribunals and Commissions22 Feb 2022Allowed
Krishna Yadav Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0086
Income Tax Act, 1961 — Section 50C, 50C(1), 50C(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 58 of 59
Tribunals and Commissions22 Feb 2022Allowed
M/. Sumitomo Mitsui Construction Company Ltd. Vs ACIT (International Taxation), Circle-3(1)(2)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0085
Income Tax Act, 1961 — Section 43B, 139(5), 143(3), 154, 234C
Tribunals and Commissions22 Feb 2022Dismissed
A.C.I.T. Vs M/S Ansal Properties and Infrastructure Ltd
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0084
Income Tax Act, 1961 — Section 271(1)(c), 274, 292B
Tribunals and Commissions22 Feb 2022Allowed
Alok Kumar Kapoor Vs Deputy Commissioner of Income Tax Circle-1
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0083
Income Tax Act, 1961 — Section 54EC, 54EC(1), 143(1), 147, 148
Tribunals and Commissions22 Feb 2022Dismissed
ITO, Ward-8(4) Vs M/S. Experion Nirman P. Ltd
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0082
Income Tax Act, 1961 — Section 37(1), 40(a)(ia), 143(3), 194H
Tribunals and Commissions22 Feb 2022Dismissed
JCIT(OSD) Vs Sarvhit Trust
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0081
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 12A, 68, 69, 69C
Tribunals and Commissions22 Feb 2022Allowed
KuberKhanpanUdyog Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0080
Income Tax Act, 1961 — Section 68, 131, 131(1A),131(1)(d), 132, 143(3), 147, 148, 153C, 234A, 234B, 234C, 250(6)
Tribunals and Commissions22 Feb 2022Partly Allowed
ACIT, Circle-2 Vs M/s. Supreme Ceramics Limited
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0079
Income Tax Rules, 1962 — Rule 46A, 46A(1)Income Tax Act, 1961 — Section 41(1), 143(3), 271(1)(c)Securitisation And Reconstruction Of Financial Assets And Reinforcement Of Security Interest Act, 2002 — Section 13(2)
Tribunals and Commissions21 Feb 2022Dismissed/Allowed
Dy. C.I.T Central Circle-25 Vs M/s Acme Computers Ltd
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0078
Income Tax Act, 1961 — Section 68, 132, 132(4), 133A, 143(3), 147, 153A, 153A(1), 153A(1)(b), 153A(2), 153B, 153C
Tribunals and Commissions21 Feb 2022Dismissed/Allowed
M/S ESM Group Inc Vs A.C.I.T
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0077
Income Tax Act, 1961 — Section 9(1)(iv), 9(1)(vii), 44DA, 143(3), 144C(13)
Tribunals and Commissions21 Feb 2022Allowed
M/S Autoliv ASP Inc. Vs Dy. C.I.T
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0076
Income Tax Act, 1961 — Section 9(1)(iv), 90(2), 143(3), 144C(13)Copyright Act, 1957 — Section 14
Tribunals and Commissions21 Feb 2022Partly Allowed
Travelport International Operations Limited Vs CIT, Circle3(1)(1)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0075
Income Tax Act, 1961 — Section 40(a)(i), 40(a)(ia), 44C, 143(3), 144C(13), 154, 234B
Tribunals and Commissions21 Feb 2022Allowed
Galleria Condominium Association Vs Income Tax Officer, Ward-1 (5),
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0074
Income Tax Act, 1961 — Section 23, 24, 80P(2)(d), 143(3), 147, 148, 194A, 194C, 194J
Tribunals and Commissions21 Feb 2022Allowed
Om Prakash Jakhotia Vs ACIT, CC-26
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0073
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 4, 11Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 2(62), 4(1), 68, 69A, 124(3)(b), 127, 127(2), 131, 131(1), 132(1), 132(1)(a), 132(1)(b), 132(1)(c), 132(4), 132(4A), 139, 139(1), 139(4), 139(5), 139(8)(a), 142(1), 142(2A), 143(2), 143(3), 144, 153A, 183, 184, 234A, 234B, 234B(2A), 245C, 245C(1), 245D(4), 246A, 255, 255(1), 255(5), 255(6), 271(1)(c), 271AAA, 271F, 292B, 292C
Tribunals and Commissions18 Feb 2022Allowed
Vidushi Tayal Vs ITO
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0068
Income Tax Act, 1961 — Section 144, 147
Tribunals and Commissions18 Feb 2022Allowed
Rohtash Vs ITO
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0067
Income Tax Act, 1961 — Section 142(1), 143(2), 147, 148, 149
Tribunals and Commissions18 Feb 2022Allowed
Umesh Vs ITO
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0066
Income Tax Act, 1961 — Section 44AD, 44AF, 143(3), 147, 148
Tribunals and Commissions17 Feb 2022Dismissed/Allowed
ACIT Vs Ravi Parkash Aggarwal
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0072
Income Tax Act, 1961 — Section 139(1), 147, 148, 153A, 153B(1)
Tribunals and Commissions17 Feb 2022Dismissed
6DCIT Vs M/S. Xiocom (NW) Ltd
Income Tax Appellate Tribunal · Court Abbr Caseno Dated Casename Councel
Income Tax Act, 1961 — Section 9(1)(vi)
Tribunals and Commissions17 Feb 2022Dismissed
ACIT Vs Gautam Gulati
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0070
Income Tax Act, 1961 — Section 139, 147, 148, 149, 151, 153, 153A, 158BC, 158BI