Tribunals and Commissions07 Mar 2022Allowed
Sanjeev Kumar Singh Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0008
Income Tax Act, 1961 — Section 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 56 of 59
Tribunals and Commissions07 Mar 2022Dismissed
DCM Shriram Ltd Vs Addl CIT(A) Special Range-3
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0007
Income Tax Act, 1961 — Section 143(3), 214, 243, 244, 244A, 246A, 246(1)
Tribunals and Commissions04 Mar 2022Partly Allowed
Rishipal Investments And Finance (P) Ltd. Vs ITO Ward-15(4)
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0001
Income Tax Act, 1961 — Section 68, 131, 133A, 133(6), 139, 143(1), 143(2), 147, 148, 151(2), 234A, 234B, 271(1)(C)
Tribunals and Commissions03 Mar 2022Allowed
Shakil Ahmad Vs Income Tax Officer, Ward-3(4)
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0013
Tribunals and Commissions03 Mar 2022Allowed
M/S Anant Media Pvt. Ltd Vs ACIT Central Circle-20
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0012
Tribunals and Commissions03 Mar 2022Dismissed
ACIT Vs National Agricultural Cooperative
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0011
Income Tax Act, 1961 — Section 36(1)(iii), 37, 37(1), 40(a)(ia), 139(1), 143(3), 194C, 194H
Tribunals and Commissions03 Mar 2022Disposed Of
M/S Delhi Development Authority Vs Assistant Director Of Income Tax (Exemption), Trust Circle-II,
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0006
Income Tax Act, 1961 — Section 11
Tribunals and Commissions03 Mar 2022Dismissed
Dy. Commissioner Of Income Tax Vs M/s Dakshin Haryana Bijli Vitran Nigam Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0005
Tribunals and Commissions03 Mar 2022Dismissed
Dy. Commissioner of Income Tax Vs M/s Dakshin Haryana Bijli Vitran Nigam Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0004
Income Tax Act, 1961 — Section 43B, 271(1)(c)
Tribunals and Commissions03 Mar 2022Allowed
Sheela Devi Vs Principal Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0002
Income Tax Act, 1961 — Section 2(14), 143(3), 147, 148, 159, 263, 292B, 292BB
Tribunals and Commissions02 Mar 2022Allowed
Bhagwati Security Services Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0017
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 43B, 139, 143(1)
Tribunals and Commissions02 Mar 2022Allowed
Libra Infra Projects Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0016
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 143(1)
Tribunals and Commissions02 Mar 2022Allowed
Sahil Dang Vs ITO Ward-29(1)
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0015
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 143(1)
Tribunals and Commissions02 Mar 2022Allowed
Excel Phosphates Pvt.Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0014
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 43B, 143(1)
Tribunals and Commissions02 Mar 2022Disposed Of
Vijay Kumar Vs DCIT, Circle-62(1)
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0003
Direct Tax Vivad Se Viswas Act, 2020 — Section 5(2), 6Income Tax Act, 1961 — Section 143(2)
Tribunals and Commissions28 Feb 2022Allowed
Karan Singh Vs ITO
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0110
Income Tax Act, 1961 — Section 2(14)(iii)(a), 142(1), 144, 147, 148, 250(6)
Tribunals and Commissions28 Feb 2022Dismissed
ACIT Circle-2(2) Vs M/S. Amsure Insurance Agency Ltd.
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0109
Income Tax Act, 1961 — Section 37(1), 41(1), 143(3)
Tribunals and Commissions28 Feb 2022Allowed
Bela Juneja Vs ACIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0108
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 271(1)(c), 274, 274(1)
Tribunals and Commissions28 Feb 2022Allowed
Kanshi Ram Vs ITO Ward-24(3)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0107
Constitution Of India, 1950 — Article 14Income Tax Act, 1961 — Section 143(2), 271(1)(c), 274
Tribunals and Commissions28 Feb 2022Dismissed
Asst. Commissioner Of Income Tax, Circle-76(1) Vs M/S Parsons Brinckershoff India Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0106
Income Tax Act, 1961 — Section 40(a)(ia), 40(a)(i), 194C, 194I, 194J, 201(1), 201(1A), 271C, 273B