Tribunals and Commissions16 Mar 2022Dismissed
ACIT Vs M/S. The Printers House Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0052
Income Tax Act, 1961 — Section 143(3), 271(1)(C), 275(1)(a)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 54 of 59
Tribunals and Commissions16 Mar 2022Allowed
Global Logic India Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0051
Income Tax Act, 1961 — Section 92B, 143(3), 144C, 144C(10)
Tribunals and Commissions16 Mar 2022Allowed
M/S Harsh International Industries Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0050
Income Tax Act, 1961 — Section 142(1), 143(2), 271(1)(C)
Tribunals and Commissions16 Mar 2022Allowed
Sarita Kashyap Vs Pr. CIT-19
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0049
Income Tax Act, 1961 — Section 143(3), 263
Tribunals and Commissions15 Mar 2022Allowed
Biswajit Kar Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0085
Income Tax Act, 1961 — Section 54
Tribunals and Commissions15 Mar 2022Allowed
M/S. HBA Studio Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0059
Income Tax Act, 1961 — Section 28, 36(1)(vii), 37(1), 143(3), 250(6)
Tribunals and Commissions15 Mar 2022Allowed
Arvind Tyagi Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0058
Income Tax Act, 1961 — Section 148
Tribunals and Commissions15 Mar 2022Allowed
M/S. Viraman Buildcon & Developers (P) Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0057
Income Tax Act, 1961 — Section 132, 153A, 271(1)(C), 274
Tribunals and Commissions15 Mar 2022Partly Allowed
ITO Vs Alka Jain
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0056
Income Tax Rules, 1962 — Rule 46A, 46A(a), 46A(b), 46A(c), 46A(d), 46A(4)Income Tax Act, 1961 — Section 68, 133(6), 143(2)
Tribunals and Commissions15 Mar 2022Allowed
Home Coziness Resorts And Holidays P. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0055
Income Tax Act, 1961 — Section 68, 133(6), 142(3), 143(3), 147, 148Companies Act, 1956 — Section 391, 394
Tribunals and Commissions15 Mar 2022Partly Allowed
Grohe India Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0054
Income Tax Act, 1961 — Section 92CA, 92CA(3), 142(1), 143(1), 143(3), 144C
Tribunals and Commissions15 Mar 2022Partly Allowed
Shiv Shakti Traders Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0037
Income Tax Rules, 1962 — Rule 6DD, 46AIncome Tax Act, 1961 — Section 40A(3), 40A(3A), 143(3), 147(b), 154
Tribunals and Commissions15 Mar 2022Dismissed
ITO (Intt. Taxation) Vs Asian Hotels North Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0036
Income Tax Act, 1961 — Section 9, 9(1)(vi), 9(1)(vii), 44BB, 115A, 143(3), 144C, 194J, 195, 195(2), 260AA
Tribunals and Commissions14 Mar 2022Dismissed
A.C.I.T. Vs M/S D.D. Resorts Pvt Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0039
Income Tax Act, 1961 — Section 143(3), 145, 145(3), 153C
Tribunals and Commissions14 Mar 2022Partly Allowed
M/S. JMC Automotive Components Private Limited Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0038
Income Tax Act, 1961 — Section 40(A)(ia), 36(1)(iii), 37(1), 115JB, 143(1), 143(3), 194A, 201, 250(6)
Tribunals and Commissions11 Mar 2022Dismissed
ITO Vs Rohtash Singh
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0033
Income Tax Act, 1961 — Section 2(14), 143(3), 147, 148
Tribunals and Commissions11 Mar 2022Dismissed
DCIT Vs Himalayan Auto Era (India) Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0032
Income Tax Act, 1961 — Section 2(29BA), 80IC, 143(3)
Tribunals and Commissions11 Mar 2022Dismissed
DCIT(E) Vs Flt Lt. Rajan Dhall Charitable Trust
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0031
Income Tax Act, 1961 — Section 11, 11(1)(a), 12A, 80G(5)(vi), 115JA, 143(3)
Tribunals and Commissions11 Mar 2022Dismissed
ACIT Vs Indraprastha Gas Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0030
Income Tax Act, 1961 — Section 2(29BA), 32(1)(iia), 147
Tribunals and Commissions11 Mar 2022Allowed
Punjab Bevel Gears Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0029
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139, 143(1)