Tribunals and Commissions29 Mar 2022Allowed
Rajender Kumar Chaudhary Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0096
Income Tax Act, 1961 — Section 133(6), 143(1), 250, 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 52 of 59
Tribunals and Commissions29 Mar 2022Dismissed
ACIT Vs M/s. Rathi Graphics Technologies Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0095
Income Tax Act, 1961 — Section 68, 132, 139(1), 143(3), 150, 153A, 250, 251
Tribunals and Commissions29 Mar 2022Allowed
Vibracoustic India Pvt. Ltd. Vs Addl. IT, Special Range-9
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0094
Income Tax Act, 1961 — Section 271(1B), 271(1)(c), 274
Tribunals and Commissions29 Mar 2022Allowed
Udesh Sharma Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0093
Income Tax Act, 1961 — Section 147, 148, 250
Tribunals and Commissions29 Mar 2022Allowed
Mohit Singh Vs Joint Commissioner of Income Tax
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0092
Income Tax Act, 1961 — Section 143(3), 147, 269T, 269SS, 271D, 271E
Tribunals and Commissions29 Mar 2022Dismissed
Deputy Commissioner Of Income Tax Vs M/S. Shubham Chemicals & Sovents Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0091
Income Tax Act, 1961 — Section 68, 139, 143(3), 147, 148, 148(1), 148(2), 151
Tribunals and Commissions28 Mar 2022Allowed
Suich Industries Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0120
Income Tax Act, 1961 — Section 201(1)
Tribunals and Commissions25 Mar 2022Dismissed
Asstt. Commissioner of Income Tax Vs M/S. Indian Farmer Fertilizer Co-Operative Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0078
Income Tax Rules, 1962 — Rule 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 10, 13A, 14A, 37(1), 90, 90(2), 143(1), 143(2), 143(3)
Tribunals and Commissions25 Mar 2022Dismissed
Asstt. Commissioner of Income TaxVS M/S. Indian Farmer Fertilizer Co-Operative Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0077
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 36(1)(iii), 90, 90(1)(a)(ii), 142(1), 143(3)
Tribunals and Commissions25 Mar 2022Allowed
M/S Salesforce.Com Vs Dy. D.I.T
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0074
Income Tax Act, 1961 — Section 9(1)(i), 9(1)(iv), 245R, 245S
Tribunals and Commissions24 Mar 2022Allowed
Casename Councel Vineet Kashyap Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0090
Income Tax Act, 1961 — Section 132, 132(4), 143(1), 143(2), 143(3), 153A, 153A(1), 254
Tribunals and Commissions24 Mar 2022Dismissed
DCIT Vs Lakhani India Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0076
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 36(1)(iii)
Tribunals and Commissions24 Mar 2022Allowed
K. L. Concast Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0075
Income Tax Act, 1961 — Section 37(1), 40A(2), 40A(2)(b), 143(1), 250
Tribunals and Commissions24 Mar 2022Allowed
Lion Workforce Solutions India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0073
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139, 139(1), 250
Tribunals and Commissions24 Mar 2022Dismissed
M/S. Lufthansa German Airlines Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0072
Income Tax Act, 1961 — Section 143(3), 144C(1), 144C(13), 234B, 234C, 271(1)(c)
Tribunals and Commissions24 Mar 2022Partly Allowed
K S Commodities Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0071
Income Tax Act, 1961 — Section 40A(2), 40A(2)(b), 143(2), 143(3), 234B
Tribunals and Commissions24 Mar 2022Partly Allowed
M/S Centum Learning Limited Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0070
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 37(1), 142(1), 143(3), 145
Tribunals and Commissions23 Mar 2022Allowed
Superlite Jointings Private Limited Vs Circle-2(2)
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0089
Income Tax Act, 1961 — Section 2(24), 36(va), 43B
Tribunals and Commissions23 Mar 2022Allowed
Jaibharat Mandal Ramlila And Dharmshala Society Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0069
Income Tax Act, 1961 — Section 2(15), 10, 11, 12, 12A, 12AA, 12AA(1A), 12AA(2), 12AA(3), 13, 139, 143(1), 143(3), 147, 148, 250(6), 271(1)(c)
Tribunals and Commissions23 Mar 2022Allowed
Lahmeyer Holding GAMBH Vs DDIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0068
Income Tax Act, 1961 — Section 14A, 44BBB, 197, 271(1)(C)