Tribunals and Commissions31 Mar 2022Partly Allowed
Attachmate Corporation Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0103
Income Tax Act, 1961 — Section 9(1)(vi), 143(2), 195, 234B, 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 51 of 59
Tribunals and Commissions31 Mar 2022Allowed
M/S. Siddhi Enterprises Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0102
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1), 143(1)(a), 154
Tribunals and Commissions31 Mar 2022Partly Allowed
Trulymadly Matchmakers Private Limited Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0101
Income Tax Act, 1961 — Section 2(24)(x), 143(3), 195
Tribunals and Commissions31 Mar 2022Allowed
M/S. Yum Restaurants Marketing Private Limited Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0100
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions31 Mar 2022Dismissed
ACIT, Circle-26(2) Vs M/S. VSF Realtors Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0099
Income Tax Act, 1961 — Section 2(22)(e), 40A(2), 40A(2)(a), 68, 143(3)
Tribunals and Commissions31 Mar 2022Dismissed
ACIT, Central Circle-19 Vs M/S. KR Pulp And Papers Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0098
Income Tax Act, 1961 — Section 68, 80IA, 132, 133, 133(6), 139, 142(1), 143(3), 147, 147(a), 147(b), 148, 151, 151(2), 153A, 271(1)(c)
Tribunals and Commissions31 Mar 2022Allowed
Gurbakshish Singh Batra Vs Pr.CIT-12
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0097
Income Tax Act, 1961 — Section 2(14), 2(29A), 2(42A), 2(47), 50C, 55A, 142(1), 143(1), 143(2), 143(3), 244A, 263Transfer of property Act, 1882 — Section 54
Tribunals and Commissions30 Mar 2022Partly Allowed
Amway India Enterprises Pvt. Ltd. Vs Addl. National E-Assessment Centre
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0123
Income Tax Act, 1961 — Section 68, 92B, 115BBE, 143(3), 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions30 Mar 2022Partly Allowed
Agilent Technologies India Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0122
Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 92D, 143(3), 144C(13), 271(1)(c)
Tribunals and Commissions30 Mar 2022Allowed
Linde Engineering India Pvt. Ltd. Vs Principal CIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0119
Income Tax Act, 1961 — Section 10A, 10AA, 92C(4), 115JB, 142(1), 143(1), 143(3), 154, 163, 234B, 263
Tribunals and Commissions30 Mar 2022Allowed
Vineeta Sehgal Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0118
Income Tax Act, 1961 — Section 143(3), 271, 271(1)(c), 274, 275
Tribunals and Commissions30 Mar 2022Allowed
Valiant Resource and Tech Solution Vs ADIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0117
Income Tax Act, 1961 — Section 2(24), 2(24)(x), 36, 36(1)(va), 43B, 139(1), 143(1), 154
Tribunals and Commissions30 Mar 2022Partly Allowed
Dr. DeshBhushan Jain Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0116
Income Tax Act, 1961 — Section 143(2), 250
Tribunals and Commissions30 Mar 2022Dismissed
Addl. Commissioner Of Income-Tax, Special Range-5 Vs Lenskart Solution P. Ltd
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0115
Income Tax Act, 1961 — Section 9, 40(a)(ia), 68, 131, 133(6), 143(3), 195, 250
Tribunals and Commissions30 Mar 2022Partly Allowed
Federal Mogul Ignition Products (India) Ltd.Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0114
Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 92CA(3), 92D, 142(1), 143(2), 143(3), 144C, 144C(5), 234B
Tribunals and Commissions30 Mar 2022Allowed
Vikas Multicorp Limited Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0113
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 14A(1), 14A(2),115JB, 143(3)
Tribunals and Commissions30 Mar 2022Partly Allowed
Alcatel Lucent Portugal Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0112
Income Tax Rules, 1962 — Rule 10Income Tax Act, 1961 — Section 147, 148, 271(1)(c)
Tribunals and Commissions30 Mar 2022Partly Allowed/Dismissed
MD Everywhere India (P) Limited Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0111
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 27Income Tax Act, 1961 — Section 92CA, 144C(2), 234B
Tribunals and Commissions30 Mar 2022Allowed
Gopal Kumar Goyal Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0110
Income Tax Act, 1961 — Section 144, 153A, 264, 271(1)(c), 274
Tribunals and Commissions30 Mar 2022Allowed
Everest Global Inc Vs DDIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0109
Income Tax Act, 1961 — Section 9(1), 9(1)(vii), 90(2), 143(3), 195, 201(1), 234A, 234B, 234C