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Income Tax Appellate Tribunal judgments, 2022

1,165 judgments · page 49 of 59

Tribunals and Commissions11 Apr 2022Dismissed

ACIT Vs M/S. DLF Utilities Ltd.

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0036

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 10(23C), 10(34), 12A, 14A, 36(1)(iii), 80G, 143(3)Code of Civil Procedure, 1908 — Section 2

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Tribunals and Commissions11 Apr 2022Allowed

Savera Marketing Pvt. Ltd Vs ITO

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0035

Income Tax Act, 1961 — Section 68, 133(6), 142(1), 143(1), 143(2), 143(3), 147, 148, 250(6), 292BCompanies Act, 1956 — Section 394

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Tribunals and Commissions11 Apr 2022Dismissed

ACIT Vs Graziano Transmission India Pvt. Ltd

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0032

Income Tax Act, 1961 — Section 5(2), 9, 9(1)(vii), 40(a)(i), 143(3), 195

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Tribunals and Commissions11 Apr 2022Allowed

ACIT Vs WNS Business Consulting Services Pvt. Ltd.

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0031

Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 10A, 14A

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Tribunals and Commissions11 Apr 2022Dismissed

Vijay Bathla Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0030

Income Tax Act, 1961 — Section 127, 133(6), 143(3), 147, 148

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Tribunals and Commissions11 Apr 2022Dismissed

ACIT Vs EFS Facilities Services (India) Pvt. Ltd.

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0029

Income Tax Rules, 1962 — Rule 10DIncome Tax Act, 1961 — Section 37(1), 40(a), 40(a)(i), 40A(2), 92C, 92CA, 92CA(3), 92CA(4), 143(3), 144, 192, 195

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Tribunals and Commissions11 Apr 2022Allowed

M/S Nishit Fincap Private Limited Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0028

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 68, 132, 133A, 133(6), 139, 142(1), 143(2), 143(3), 144, 147, 148, 151, 151(1), 153(1), 153A, 153C, 292BB

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Tribunals and Commissions11 Apr 2022Allowed

ACIT Vs Fresenius Kabi Oncology Ltd.

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0027

Income Tax Rules, 1962 — Rule 8D(3), 10B(2)Income Tax Act, 1961 — Section 14A, 80AB, 80AC, 80IC, 92(1), 115JB, 133(6), 142(1), 143(2), 143(3), 144C

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Tribunals and Commissions08 Apr 2022Allowed

Ram Sharan Khajani Devi Memorial Charitable Society Vs Income-Tax Officer

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0024

Income Tax Act, 1961 — Section 10B(5), 10(23)(iv), 11, 11(1), 11(1)(a), 11(1)(b), 12A(1)(b), 80-IA(7)

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Tribunals and Commissions08 Apr 2022Allowed

NetApp B. V. Vs DCIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0023

Income Tax Act, 1961 — Section 115A(1)(a)(iiaa), 139, 143(3), 144C(5), 144C(13), 234A, 234B, 254, 271(1)(c)

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Tribunals and Commissions08 Apr 2022Partly Allowed

Rakesh Vaid Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0022

Income Tax Act, 1961 — Section 139, 142(1), 144, 145(3), 147, 148, 149, 151, 234A, 234B, 292B

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Tribunals and Commissions07 Apr 2022Partly Allowed

Corporate International Financial Service Ltd Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0046

Income Tax Act, 1961 — Section 68, 143(3), 246, 246A, 248, 249, 250, 250(4), 250(6), 251, 251(1)(a), 251(1)(b), 251(2)

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Tribunals and Commissions07 Apr 2022Partly Allowed

Wuhan Research Institute of Post And Telecommunication India Project Office Vs ADIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0019

Income Tax Act, 1961 — Section 40(a)(ii), 44DA, 115A(1)(b)(B), 143(3)

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Tribunals and Commissions06 Apr 2022Allowed

Atish Singla Vs Income Tax Officer, Ward-43(7),

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0025

Income Tax Act, 1961 — Section 44AD, 68, 69C, 142(1), 143(2)

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Tribunals and Commissions06 Apr 2022Partly Allowed

Aithent Technologies Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0021

Income Tax Act, 1961 — Section 92CA, 133(6), 143(3), 144C, 144C(5), 271(1)(c)

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Tribunals and Commissions06 Apr 2022Allowed

Ranjana Aggarwal Vs Income Tax Officer, Ward-47(5)

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0020

Income Tax Act, 1961 — Section 143(3), 147, 148

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Tribunals and Commissions06 Apr 2022Allowed

Taurus Agile Technology Corporation P. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0006

Income Tax Act, 1961 — Section 28(iv), 56, 56(1), 142(1), 143(2)

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Tribunals and Commissions06 Apr 2022Dismissed

ACIT Vs M/s. National Petroleum Construction Company

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0005

Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144C

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Tribunals and Commissions06 Apr 2022Allowed

Suman Jyoti Khaitan Vs ACIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0004

Income Tax Act, 1961 — Section 401(a)(ia), 43B, 139(1), 143(3), 194J, 198

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Tribunals and Commissions05 Apr 2022Allowed

DSD and Matwar Services Private Ltd. Vs Ward 7(4)

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0010

Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)

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