Tribunals and Commissions19 Apr 2022Dismissed
Prathama Bank Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0054
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 48 of 59
Tribunals and Commissions19 Apr 2022Allowed
M/S Clix Finance India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0053
Income Tax Rules, 1962 — Rule 8D, 8D(1),8D(2), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 14A(3), 143(3)
Tribunals and Commissions18 Apr 2022Allowed
Link Steel Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0061
Income Tax Act, 1961 — Section 68, 115BBE, 143(3)
Tribunals and Commissions18 Apr 2022Allowed
Tiger Woods Agricultural Farms Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0060
Income Tax Act, 1961 — Section 69, 69B, 69C, 142, 142A, 142A(1), 143(2), 250, 251(1)(a)
Tribunals and Commissions18 Apr 2022Allowed
Surender Gahlot Vs Ward 4(3), Haryana
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0059
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions18 Apr 2022Allowed
Mohan Services Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0058
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions18 Apr 2022Allowed
M/S Toffee Agricultural Farms Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0057
Income Tax Act, 1961 — Section 69, 69B, 69C, 142, 142A, 142A(1), 143(2), 250, 251(1)(a)
Tribunals and Commissions18 Apr 2022Dismissed
Amit Oberoi Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0056
Income Tax Act, 1961 — Section 143(2), 148Income Tax Act, 1961 — Section 127, 142(1), 143(2), 147, 148
Tribunals and Commissions13 Apr 2022Allowed
Colt Technology Services (1) Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0045
Income Tax Act, 1961 — Section 10A, 92CA, 92CD(1), 92CD(2), 139, 142(1), 143(1), 143(2), 143(3), 144C, 144C(5), 208, 209, 210, 234A, 234B, 234C, 271(1)(c)
Tribunals and Commissions13 Apr 2022Allowed
Sanatan Dharam Mandir Sabha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0044
Income Tax Act, 1961 — Section 2(24)(iia), 2(31), 10(23C)(v), 10(23C)(iv), 11, 12, 12A, 13(1), 57, 57(iii), 139(1), 143(1), 143(2), 154, 167B, 251, 251(1)(a), 271(1)(c)
Tribunals and Commissions12 Apr 2022Dismissed
NYK Enterprises Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0042
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 234A, 234B, 234C
Tribunals and Commissions12 Apr 2022Allowed
Gagandeep Singh Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0040
Income Tax Act, 1961 — Section 127, 127(1), 143(1), 143(2), 143(3)
Tribunals and Commissions12 Apr 2022Partly Allowed
Ram Sharnam Sabha Regd. Vs ITO(E)
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0034
Income Tax Act, 1961 — Section 11, 11(1), 11(1)(a), 11(1)(c), 11(2), 12AA, 13, 28, 143(3)
Tribunals and Commissions12 Apr 2022Partly Allowed
Astral Properties & Constructions Pvt. Ltd. Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0033
Income Tax Act, 1961 — Section 69, 133(6), 139(1), 142(1), 143(1), 143(3), 147, 148, 151
Tribunals and Commissions12 Apr 2022Dismissed
DCIT Vs M/s. Balajee Banquets Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0026
Income Tax Act, 1961 — Section 68, 132, 153A, 153C
Tribunals and Commissions11 Apr 2022Allowed
Trend Micro India Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0043
Income Tax Act, 1961 — Section 92B, 143(3), 234A, 234B, 234C, 234D
Tribunals and Commissions11 Apr 2022Partly Allowed
Swarn Gems Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0041
Income Tax Act, 1961 — Section 68, 143(2), 143(3)
Tribunals and Commissions11 Apr 2022Allowed
Dewan Bal Krishan Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0039
Income Tax Act, 1961 — Section 68, 69A, 139(1), 144, 147, 148
Tribunals and Commissions11 Apr 2022Allowed
Surti Chemicals P. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0038
Income Tax Act, 1961 — Section 23, 24(a), 143(3)
Tribunals and Commissions11 Apr 2022Dismissed
ACIT Vs M/S. DLF Home Developers Ltd.
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0037
Income Tax Rules, 1962 — Rule 8D, 8D(2), 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 14A, 14A(2), 14A(3), 143(3)