Tribunals and Commissions22 Apr 2022Dismissed
ACIT Vs Indian Farm Forestry Development Cooperative Ltd
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0085
Income Tax Act, 1961 — Section 37(1), 80G, 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 47 of 59
Tribunals and Commissions22 Apr 2022Allowed
M/S S. R. Group Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0084
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1), 143(3), 154
Tribunals and Commissions22 Apr 2022Partly Allowed
R.S. Poultry Supplier Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0064
Income Tax Act, 1961 — Section 131, 133A, 145(3), 148
Tribunals and Commissions22 Apr 2022Allowed
Ved Parkash Nagar Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0063
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 143(1)
Tribunals and Commissions22 Apr 2022Allowed
Sethi Hospital Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0062
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 143(1)
Tribunals and Commissions21 Apr 2022Allowed
Ram Mehar Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0088
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 143(1), 154
Tribunals and Commissions21 Apr 2022Allowed
Rajesh Kumar Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0087
Income Tax Act, 1961 — Section 133(6), 139, 143(2), 144, 147, 148, 151, 234A, 234B
Tribunals and Commissions21 Apr 2022Partly Allowed
Pamas Commodities Private Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0086
Income Tax Act, 1961 — Section 14, 68, 69, 69A, 69B, 69C, 69D, 71, 115BBE, 115BBE(1), 115BBE(2), 143(3), 147, 148, 151, 271(1)(c)
Tribunals and Commissions21 Apr 2022Allowed
Sneh Lata Sawhney Vs Dy. CIT, Central Circle-7
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0069
Income Tax Act, 1961 — Section 143(2), 271(1)(c)
Tribunals and Commissions21 Apr 2022Allowed
BMK Business Hotels & Resorts Pvt. Ltd Vs ADIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0068
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions21 Apr 2022Allowed
Mohammed Mujeeb Vs Ward 66(4)
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0067
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions21 Apr 2022Allowed
Praveen Kumar Malik Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0066
Constitution Of India, 1950 — Article 141Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions21 Apr 2022Allowed
K.S. Nutrition and Food Pvt. Ltd. Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0065
Income Tax Act, 1961 — Section 68, 131, 132, 143(3), 153(1), 153A(1), 153A(1)(b), 153C
Tribunals and Commissions20 Apr 2022Allowed
Anju Mahajan Vs Income Tax Office
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0071
Tribunals and Commissions20 Apr 2022Allowed
Amba Construction Company Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0070
Income Tax Act, 1961 — Section 143(2), 143(3), 292BBGeneral Clauses Act, 1897 — Section 27
Tribunals and Commissions20 Apr 2022Allowed
Javaid Bhai P.Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0052
Income Tax Act, 1961 — Section 10(1), 143(1), 143(1)(a), 154
Tribunals and Commissions20 Apr 2022Allowed
Aradhana Tewari Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0051
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 80C, 132, 144, 153A, 250(6)
Tribunals and Commissions20 Apr 2022Dismissed
Saju Kozhikkadan Paul Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0050
Income Tax Act, 1961 — Section 143(2), 143(3)
Tribunals and Commissions20 Apr 2022Allowed
Nestor Pharmaceuticals Ltd. Vs CPC
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0049
Income Tax Act, 1961 — Section 2(23)(x), 143(1)
Tribunals and Commissions19 Apr 2022Dismissed
ITO Vs Dayal Finsec Limited
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0055