Tribunals and Commissions27 Apr 2022Partly Allowed
Jain Construction Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0109
Income Tax Act, 1961 — Section 143(3), 145(3), 263
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 46 of 59
Tribunals and Commissions27 Apr 2022Dismissed
ACIT (International Taxation) Vs DHVBV Indian Branch Office
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0090
Income Tax Act, 1961 — Section 44D, 44DA, 115A, 142(1), 143(2)
Tribunals and Commissions27 Apr 2022Allowed
Moin Akhtar Qureshi Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0089
Income Tax Act, 1961 — Section 2(30), 132, 132(1), 132(4), 143(3), 144, 153A, 153C, 160(1)(i), 163, 195
Tribunals and Commissions26 Apr 2022Dismissed
Shreedhar Estates Pvt.Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0078
Income Tax Act, 1961 — Section 132, 139(1), 153C, 234A, 234B, 234D
Tribunals and Commissions26 Apr 2022Dismissed
M.R. Enterprises Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0077
Income Tax Act, 1961 — Section 143(3), 147
Tribunals and Commissions26 Apr 2022Allowed
Jagbir Singh Pawaria Vs ITO
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0076
Income Tax Rules, 1962 — Rule 46A
Tribunals and Commissions26 Apr 2022Allowed
Efacec Switchgear India P. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0075
Income Tax Act, 1961 — Section 32, 32(iia)
Tribunals and Commissions26 Apr 2022Allowed
M/S Russell Reynolds Associates Inc. Vs DCIT (International Taxation)
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0074
Income Tax Act, 1961 — Section 9(1)(vii), 143(3), 195
Tribunals and Commissions26 Apr 2022Allowed
Ramesh Kochar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0073
Income Tax Act, 1961 — Section 69A, 115BBE, 143(3), 234B, 234C, 271AAC
Tribunals and Commissions25 Apr 2022Partly Allowed
Ratna Commercial Enterprises P. Ltd. Vs DCIT
Income Tax Appellate Tribunal ·
Income Tax Rules, 1962 — Rule 8D, 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 2(47), 14A, 17A, 28, 30, 36, 36(1)(vii), 37(1), 115JB
Tribunals and Commissions25 Apr 2022Allowed
M/S Mantram Commodities Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0095
Income Tax Rules, 1962 — Rule 11UA, 11UA(a), 11UA(2)(a)Income Tax Act, 1961 — Section 56(2)(viib), 68, 133(6), 142(1), 143(1), 143(2)
Tribunals and Commissions25 Apr 2022Dismissed
Unitech Hospitality Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0083
Income Tax Act, 1961 — Section 143(1), 143(3), 250
Tribunals and Commissions25 Apr 2022Allowed
Kisan Cooperative Sugar Factory Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0082
Tribunals and Commissions25 Apr 2022Dismissed
Universal Facility Management (P) Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0081
Income Tax Act, 1961 — Section 2(22)(e), 145(3)
Tribunals and Commissions25 Apr 2022Dismissed
S R Foils & Tissue Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0080
Income Tax Act, 1961 — Section 68, 133(6), 143(3), 249(2), 249(2)(b), 249(3), 271(1)(c), 275(1A)
Tribunals and Commissions25 Apr 2022Partly Allowed
Swift Securitas P. Ltd. Vs Dy. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0079
Income Tax Act, 1961 — Section 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions22 Apr 2022Dismissed
Raghav Aditya Chits P. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0094
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 271(1)(b), 271(1)(c)
Tribunals and Commissions22 Apr 2022Dismissed
M/S Tripurari Enterprises Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0093
Income Tax Act, 1961 — Section 68, 143(3), 147, 148
Tribunals and Commissions22 Apr 2022Allowed
Rosy Dabas Vs DCIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0092
Income Tax Act, 1961 — Section 132, 132(4), 153A
Tribunals and Commissions22 Apr 2022Allowed
Keshav Saran Vs ACIT
Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0091
Income Tax Act, 1961 — Section 143(3), 147, 148