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Income Tax Appellate Tribunal judgments, 2022

1,165 judgments · page 45 of 59

Tribunals and Commissions29 Apr 2022Partly Allowed/Dismissed

Genesis Color Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0117

Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 28, 36(1)(iii), 37, 40(a)(i), 40(a)(ia), 40A(3), 80G, 143(3)
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Tribunals and Commissions28 Apr 2022Allowed

Ajit Singh Vs DCIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0106

Income Tax Act, 1961 — Section 2(24)(x), 28, 36, 36(1)(va), 43B, 139(1), 143(1), 143(1)(a)(iv), 154
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Tribunals and Commissions28 Apr 2022Allowed

Tyre Junction Vs ITO

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0105

Income Tax Act, 1961 — Section 2(24)(x), 28, 36, 36(1)(va), 43B, 139(1), 143(1), 143(1)(a)(iv), 154
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Tribunals and Commissions28 Apr 2022Allowed

Bhawna Chugh Vs ITO

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0104

Income Tax Act, 1961 — Section 271(1)(c), 274
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Tribunals and Commissions28 Apr 2022Allowed

Ramesh Bai Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0102

Land Acquisition Act, 1894 — Section 28, 34Income Tax Act, 1961 — Section 10(37), 10(37)(i), 10(37)(ii), 10(37)(iii), 10(37)(iv), 45(5), 56(2)(viii), 57(iv), 145, 145A, 145A(b), 194A, 197, 197(1)
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Tribunals and Commissions28 Apr 2022Partly Allowed

M/S. Eastman Cast and Forge Limited Vs CPC

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0099

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 2(24), 2(24)(x), 36(1)(va), 40A(7), 43B, 43B(b), 139, 139(1), 143(1), 250
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Tribunals and Commissions28 Apr 2022Allowed

Kamal Kumar Vs ACIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0098

Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 23(1)(a), 23(1)(c), 23(3), 132, 143(3), 153A, 234A, 234B, 234C, 250(6)
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Tribunals and Commissions27 Apr 2022Allowed

ACIT Vs Sujatha Bio-Tech

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0114

Income Tax Act, 1961 — Section 80IA(3), 80IC, 80IC(4), 80J, 133A, 143(2), 143(3), 263, 264
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Tribunals and Commissions27 Apr 2022Allowed

Pranav Kumar Vs DCIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0113

Income Tax Act, 1961 — Section 54, 139(5), 143(3), 271(1)(c), 274
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Tribunals and Commissions27 Apr 2022Allowed

Humboldt Wedag India Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0112

Income Tax (Appellate Tribunal) Rules, 1963 — Rule 35AIncome Tax Act, 1961 — Section 92CA(2), 92CA(3), 92CA(4), 143(3), 144C, 234B, 253(7)
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Tribunals and Commissions27 Apr 2022Allowed

Help Vs ADIT

Income Tax Appellate Tribunal · (2022) 04 ITAT CK 0110

Income Tax Rules, 1962 — Rule 17Income Tax Act, 1961 — Section 11(2), 143(1)
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