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Income Tax Appellate Tribunal judgments, 2022

1,165 judgments · page 53 of 59

Tribunals and Commissions23 Mar 2022Allowed

Honda Cars India Ltd Vs DCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0067

Income Tax Rules, 1962 — Rule 10B(1)(b), 10B(1)(b)(iv), 10B(3)Income Tax Act, 1961 — Section 37, 92B, 92C, 92C(3), 92CA(3), 142(1), 143(3), 144B, 144C, 144C(13), 144C(15)(b), 234B, 234C, 271(1)(c), 292B
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Tribunals and Commissions22 Mar 2022Dismissed

Sumit Kumar Bagra Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0065

Income Tax Rules, 1962 — Rule 6DD, 6DD(j)Income Tax Act, 1961 — Section 40A(3), 133(6), 143(3), 271, 271(1)(c)
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Tribunals and Commissions22 Mar 2022Partly Allowed

Krishan Pal Yadav Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0064

Income Tax Rules, 1962 — Rule 46A(1)Income Tax (Appellate Tribunal) Rules, 1963 — Section 29Income Tax Act, 1961 — Section 44AD, 69, 69C, 143(3), 148, 150(1), 234A, 234B, 234C, 271(1)(c)
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Tribunals and Commissions22 Mar 2022Allowed

Land Acquisition Office Vs DCIT, (TDS) Gurgaon

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0062

Land Acquisition Act, 1894 — Section 28, 34Income Tax Act, 1961 — Section 2(14), 2(14)(iii), 2(47)(iii), 5B, 10(37), 45, 56, 194, 194A, 194LA, 201(1), 201(1A)
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Tribunals and Commissions17 Mar 2022Partly Allowed

Headstrong Services India Pvt. Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0060

Income Tax Rules, 1962 — Rule 10B, 10B(4), 10C, 10CA, 10C(2)(c), 10D(1), 10D(4)Income Tax Act, 1961 — Section 92B, 92C, 92CA(3), 92D(1), 115JB, 143(2), 143(3), 144C(13), 234C, 271(1)(c)
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Tribunals and Commissions17 Mar 2022Allowed

Ashok Kumar Tyagi Vs ACIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0048

Income Tax Act, 1961 — Section 132, 139(1), 143(3), 153A
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Tribunals and Commissions17 Mar 2022Allowed

Deepak Bhatnagar Vs DCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0046

Transfer Of Property Act, 1882 — Section 53A, 54Income Tax Act, 1961 — Section 2(47), 56(2)(ix)
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Tribunals and Commissions17 Mar 2022Allowed

Vijay Kumar Vs ITO

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0042

Income Tax Act, 1961 — Section 142(1), 144, 147, 148, 234A, 234B, 234C
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Tribunals and Commissions17 Mar 2022Allowed

Vijay Pal Vs ITO

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0041

Income Tax Act, 1961 — Section 143(3), 234A, 234B, 234D
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Tribunals and Commissions16 Mar 2022Allowed

G. D. Builders Vs JCIT

Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0053

Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 39(1)(va), 43B, 139(1), 143(3)
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