Tribunals and Commissions11 Mar 2022Allowed
TDI Infracorp (India) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0028
Income Tax Act, 1961 — Section 271(1)(c), 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 55 of 59
Tribunals and Commissions11 Mar 2022Allowed
Shanti Chemsteel Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0027
Income Tax Act, 1961 — Section 43B, 142(1), 142(3), 144, 271(1)(c)
Tribunals and Commissions10 Mar 2022Allowed
Bharat Anand Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0083
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions10 Mar 2022Allowed
Blue Stampings & Forgings Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0082
Tribunals and Commissions10 Mar 2022Allowed
Dhiraj Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0081
Income Tax Act, 1961 — Section 153C, 271(1)(c)
Tribunals and Commissions10 Mar 2022Allowed
M/S. Wellknown Jewellers Pvt. Ltd Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0080
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions10 Mar 2022Allowed
Sonia Goel Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0079
Income Tax Act, 1961 — Section 69A, 132
Tribunals and Commissions10 Mar 2022Allowed
JMD Consultant Vs Ward-50(1)
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0019
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 36(a)(va), 40(a)(ii), 43B, 139(1), 143(1), 143(2)
Tribunals and Commissions10 Mar 2022Allowed
Incom Cables Pvt. Ltd. Vs Addl. CIT Special Range-4
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0018
Income Tax Act, 1961 — Section 143(2)
Tribunals and Commissions09 Mar 2022Allowed
Vikas Jain Vs Income-tax Officer
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0035
Income Tax Act, 1961 — Section 44AB, 44AD, 46A, 143(3), 271BCompanies Act, 1956 — Section 100, 101, 102, 103, 104, 105
Tribunals and Commissions09 Mar 2022Allowed
Bal Kishan Tyagi Vs ITO
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0034
Income Tax Act, 1961 — Section 68, 208, 209, 210, 294(4), 249(4)(b)
Tribunals and Commissions09 Mar 2022Allowed
M/s Skyline Infra Enviro Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0026
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 139(1), 143(1), 250(6)
Tribunals and Commissions09 Mar 2022Allowed
M/s Esteem Steels Pvt. Ltd. Vs ACIT, CC-16
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0025
Income Tax Act, 1961 — Section 41(1), 143(2), 143(3)
Tribunals and Commissions09 Mar 2022Allowed
ITO Vs Subhash Chandra Narang
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0024
Income Tax Act, 1961 — Section 54F
Tribunals and Commissions09 Mar 2022Allowed
Sadhna Aggarwal Vs ACIT, Central Circle-13
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0023
Income Tax Act, 1961 — Section 44AD, 132(1), 139(1), 143(3), 153A
Tribunals and Commissions09 Mar 2022Allowed
Guardian India Solutions Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0022
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139(1), 143(1)
Tribunals and Commissions09 Mar 2022Partly Allowed
M/s Inditex Trent Retail India Pvt. Ltd Vs Addl. C.I.T Special Range-4
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0021
Income Tax Act, 1961 — Section 43(1), 28(i), 28(iv), 145ACompanies Act, 1956 — Section 211
Tribunals and Commissions09 Mar 2022Allowed
FCC Co. Ltd Vs ACIT, Int. Tax
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0020
Income Tax Act, 1961 — Section 9(1)(i), 143(3), 144C(13), 234B, 271(1)(c)
Tribunals and Commissions07 Mar 2022Dismissed
ACIT Circle-4(2) Vs M/S Benetton India Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0010
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 28, 36(1)(vii), 37(1)
Tribunals and Commissions07 Mar 2022Allowed
Subhash Chander Khanna Vs Income Tax Officer, Ward-33(4)
Income Tax Appellate Tribunal · (2022) 03 ITAT CK 0009
Income Tax Act, 1961 — Section 144, 147, 148, 250