Tribunals and Commissions28 Feb 2022Dismissed
DCIT Vs M/S. TNG Retail Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0105
Income Tax Act, 1961 — Section 40(a), 40(a)(ia), 143(3), 144, 145(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 57 of 59
Tribunals and Commissions28 Feb 2022Allowed
M/S. Rathi Bars Limited Vs ACIT, Central Circle-16
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0104
Income Tax Act, 1961 — Section 69, 132, 132(4), 143(3), 153A
Tribunals and Commissions25 Feb 2022Allowed
Colorz N Style Pvt.Ltd. Vs Asst.DIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0103
Income Tax Act, 1961 — Section 2(23)(x), 36(1)(va), 43B, 143(1), 143(1)(a), 154
Tribunals and Commissions25 Feb 2022Partly Allowed
Sajid Ali Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0102
Income Tax Act, 1961 — Section 44, 44AD, 68, 69A, 144, 147
Tribunals and Commissions25 Feb 2022Allowed
Om Prakash Rana Vs DCIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0101
Income Tax Act, 1961 — Section 2(23)(x), 2(24)(x), 3(1)(va), 43B, 139(1), 154
Tribunals and Commissions25 Feb 2022Dismissed
Amrik Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0089
Income Tax Act, 1961 — Section 44AD, 142(1), 143(3), 147, 148, 151, 271(1)(b), 292B
Tribunals and Commissions25 Feb 2022Allowed
Budh Singh Gulab Singh Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0088
Income Tax Act, 1961 — Section 40(a)(ia), 139, 143(1), 143(3), 201(1)
Tribunals and Commissions25 Feb 2022Allowed
Pawan Kumar Janghu Vs ITO
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0087
Income Tax Act, 1961 — Section 2(23)(x), 2(24)(x), 28, 36(1)(va), 43B, 43B(b), 139(1), 143(1), 143(1)(a), 143(1)(a)(iv)
Tribunals and Commissions24 Feb 2022Allowed
BMA Infotech P. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0111
Income Tax Act, 1961 — Section 68, 132, 132(4A)(i), 139, 147, 148, 149, 151, 153, 153A, 153C, 292C
Tribunals and Commissions24 Feb 2022Allowed
M/S ACIL Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0100
Income Tax Act, 1961 — Section 143(3), 153A, 271, 271(1)(c), 274
Tribunals and Commissions24 Feb 2022Dismissed
Anandtex International P.Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0099
Income Tax Act, 1961 — Section 68, 143(3)
Tribunals and Commissions24 Feb 2022Dismissed
DCIT Vs Business Bay Corporate Parks Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0092
Income Tax Act, 1961 — Section 132, 143(3), 153C
Tribunals and Commissions24 Feb 2022Allowed
Amit Jindal Vs ITO-59(3)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0091
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 10(30), 10(38), 68, 69A, 69C, 131, 142, 142(2), 271(1)(c)
Tribunals and Commissions24 Feb 2022Partly Allowed
M/S Jubilant Motorworks Pvt Ltd Vs D.C.I.T.
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0090
Income Tax Act, 1961 — Section 250(5)
Tribunals and Commissions23 Feb 2022Allowed
Surinder Malhotra Vs ACIT
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0098
Income Tax Act, 1961 — Section 14A, 32, 37, 68, 133(6), 142(1), 143(1), 143(2), 143(3)
Tribunals and Commissions23 Feb 2022Allowed
Indian Plastics & Laminates Ltd. Vs CIT(A)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0097
Income Tax Act, 1961 — Section 2(23)(x), 36, 43B, 143(1)
Tribunals and Commissions23 Feb 2022Allowed
Devine Security Services Vs CPC
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0096
Income Tax Act, 1961 — Section 2(23)(x), 43B, 143(1)
Tribunals and Commissions23 Feb 2022Dismissed
I.T.O Ward-3(4) Vs M/S Azure Retreat P] Ltd
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0095
Income Tax Act, 1961 — Section 68, 90, 90A
Tribunals and Commissions23 Feb 2022Allowed
Davinder Kaur Marwah Vs ITO, Ward-40(2)
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0094
Income Tax Act, 1961 — Section 44AF, 139(1), 142(1), 143(1), 143(2), 143(3), 147, 148, 149, 151, 151(1)
Tribunals and Commissions23 Feb 2022Partly Allowed
M/S Ansal Properties & Infrastructure Ltd Vs Addl. C.I.T Range-2
Income Tax Appellate Tribunal · (2022) 02 ITAT CK 0093
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 22