Tribunals and Commissions03 Aug 2022Dismissed
A.C.I.T Vs M/s Green Delhi BQS Limited
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0017
Income Tax Act, 1961 — Section 4, 36(1)(iii), 143(3)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 25 of 59
Tribunals and Commissions03 Aug 2022
ACIT Vs Symantec Asia Pacific Pte. Ltd.
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0016
Income Tax Act, 1961 — Section 9(1)(vi), 143(3), 144C(3)(b), 195
Tribunals and Commissions03 Aug 2022Allowed
JCIT Vs M B Power (Madhya Pradesh) Ltd.
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0015
Income Tax Act, 1961 — Section 56, 57, 142(1), 143(2)
Tribunals and Commissions03 Aug 2022Allowed
Rajesh Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0014
Income Tax Act, 1961 — Section 68, 80HH, 143(3), 147, 148, 148(1), 148(2), 151, 260A
Tribunals and Commissions02 Aug 2022 Allowed
SMA Nutrition India Pvt. Ltd Vs Additional/Joint/Deputy/Assistant Commissioner Of Incometax/Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0051
Income Tax Rules, 1962 — Rule 10B(2)Income Tax Act, 1961 — Section 92, 93, 94, 143(3), 144C, 271(1)(c)
Tribunals and Commissions02 Aug 2022Dismissed
Deputy Commissioner Of Income Tax Vs M/S Delhi State Industrial And Infrastructure Development Corporation Limited
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0029
Tribunals and Commissions02 Aug 2022Allowed
Devki Prakash Chhaya Me Vs CIT (Exemption)
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0028
Income Tax Act, 1961 — Section 12A, 12AA, 12AA(1)(b)
Tribunals and Commissions02 Aug 2022Dismissed
Deputy Commissioner of Income Tax Vs M/S. Bhilwara Energy Ltd
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0027
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 10, 14A, 28, 36(1)(iii), 143(3), 153A
Tribunals and Commissions01 Aug 2022Allowed
Standard Chartered Grindlays Ltd . Vs ACIT(Intl. Taxation)
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0032
Income Tax Act, 1961 — Section 35DDA, 35DDA(1), 36(1)(vii), 36(1)(viia), 44C
Tribunals and Commissions01 Aug 2022Dismissed
Rishi Prakash Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0031
Income Tax Act, 1961 — Section 131, 142(1), 143(2), 144, 250
Tribunals and Commissions01 Aug 2022Dismissed
Addl. CIT Vs Sarita Goel
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0030
Income Tax Act, 1961 — Section 143(3), 145(3), 147, 148
Tribunals and Commissions29 Jul 2022Allowed
M/S. Vipul Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0120
Income Tax Act, 1961 — Section 40(a)(ia), 143(3), 194C, 196, 201(1A), 271C
Tribunals and Commissions29 Jul 2022Allowed
VLCC Health Care Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0119
Income Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions29 Jul 2022Dismissed
Jindal ITF Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0118
Income Tax Act, 1961 — Section 14A, 115JB, 143(3), 145
Tribunals and Commissions29 Jul 2022Allowed
Geodis Overseas Pvt. Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0117
Income Tax Act, 1961 — Section 32, 32(1), 32(1)(ii)
Tribunals and Commissions27 Jul 2022Dismissed
Mission Holdings Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0122
Tribunals and Commissions27 Jul 2022Allowed
Raygada Minerals and Chemicals P. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0116
Income Tax Act, 1961 — Section 37, 271(1)(c)
Tribunals and Commissions27 Jul 2022Allowed
Alqimi India Pvt. Ltd. Vbs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0115
Income Tax Act, 1961 — Section 2(23)(x), 2(24)(x), 36(1)(va), 139(1), 143(1)
Tribunals and Commissions27 Jul 2022Allowed
United Exim (P) Ltd. Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0114
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139, 139(1), 250
Tribunals and Commissions27 Jul 2022Dismissed
Addl. C.I.T Vs M/S M.M.T.C Ltd
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0113
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A