Tribunals and Commissions20 Jul 2022Dismissed
DCIT Vs Galaxy International Realtech Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0081
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 27 of 59
Tribunals and Commissions20 Jul 2022Allowed
Sant Lal Mehta Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0080
Income Tax Act, 1961 — Section 5, 10, 10(10)(i), 10(10)(iii), 10(10AA), 10(10AA)(i)
Tribunals and Commissions20 Jul 2022Dismissed
Balbir Singh Maan Vs Income-tax Officer
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0079
Income Tax Act, 1961 — Section 68, 80C, 143(3)
Tribunals and Commissions20 Jul 2022Partly Allowed
DCIT Vs M/S. RBS Services India Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0078
Income Tax Rules, 1962 — Rule 10B(1)(e)(iii), 10DIncome Tax Act, 1961 — Section 10A, 10B, 92C(2), 92C(4), 92C(a), 92C(b), 92C(c), 92C(d), 92CA(1), 92CA(3), 92D
Tribunals and Commissions20 Jul 2022Dismissed
Dhruv International Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0077
Income Tax Act, 1961 — Section 58, 68, 131
Tribunals and Commissions20 Jul 2022Dismissed
Turbinado Trading Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0076
Income Tax Act, 1961 — Section 68, 144, 147, 148, 250
Tribunals and Commissions20 Jul 2022Dismissed
Income tax Officer(TDS) Vs AIR India Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0075
Income Tax Act, 1961 — Section 195, 195(2), 250, 260AA
Tribunals and Commissions20 Jul 2022Dismissed
DCIT Vs Rajyog Buildtech Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0074
Income Tax Act, 1961 — Section 132, 139(1), 143(1)(a), 143(2), 143(3), 153A, 153A(1)(b), 158BC
Tribunals and Commissions20 Jul 2022Dismissed
Addl. CIT Vs M/S. AON Services (I) Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0073
Income Tax Act, 1961 — Section 10A, 143(3), 144C, 263
Tribunals and Commissions20 Jul 2022Dismissed
Amrik Singh Saluja Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0072
Income Tax Act, 1961 — Section 69C, 139(1), 139(5), 143(1)(a), 143(3), 144, 158BC, 158BFA, 234BForeign Exchange Regulation Act, 1973 — Section 37
Tribunals and Commissions19 Jul 2022Allowed
Jitender Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0092
Income Tax Act, 1961 — Section 139(1), 144, 147Limitation Act, 1963 — Section 5
Tribunals and Commissions19 Jul 2022Allowed
Casio India Company Pvt. Ltd. Vs DC/ACIT/TP-1(2)(1)
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0091
Income Tax Act, 1961 — Section 92B, 92CA(3), 142(1), 143(2), 143(3), 144B, 144C, 144C(13), 253(1)(d), 271(1)(c)
Tribunals and Commissions19 Jul 2022Dismissed
ACIT Vs M/S. SMB Securities Ltd
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0090
Income Tax Act, 1961 — Section 68, 115BBA, 133(6), 143(3), 147, 148
Tribunals and Commissions19 Jul 2022Allowed
Chokhram Bobaliya Patti Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0089
Income Tax Act, 1961 — Section 133(6), 139, 144, 147, 148
Tribunals and Commissions19 Jul 2022Dismissed
Frisco Global Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0088
Income Tax Act, 1961 — Section 68, 69C, 143(3), 147, 148
Tribunals and Commissions19 Jul 2022Allowed
AGM Properties P. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0087
Income Tax Act, 1961 — Section 132, 132(4), 139(1), 143(1), 143(2), 144, 153A, 153A(1)
Tribunals and Commissions19 Jul 2022Dismissed
Income Tax Officer Vs M/S. Shardha MH One TV Network Pvt. Ltd
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0086
Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 56(2)(vii)(b)143(3)
Tribunals and Commissions18 Jul 2022Allowed
M/S Chadha Power Vs Asst. CIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0121
Income Tax Act, 1961 — Section 40(a)(i), 234A, 234B, 234C
Tribunals and Commissions18 Jul 2022Allowed
Triple Play Broadband Pvt. Ltd Vs Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0099
Income Tax Act, 1961 — Section 2(24), 36(1)(va), 40(a)(ia), 43B, 43B(b), 139, 143(1)(iv), 143(3)
Tribunals and Commissions18 Jul 2022Allowed
Harish Kumar Dhawan Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0098
Income Tax Act, 1961 — Section 143(3), 154, 271(1)(C)