COURT ARCHIVE

Income Tax Appellate Tribunal judgments, 2022

1,165 judgments · page 28 of 59

Tribunals and Commissions18 Jul 2022Allowed

Panipat Urban Co-Operative Bank Ltd. Vs Addl. CIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0097

Income Tax Act, 1961 — Section 28, 36(1)(V), 37, 43B, 43B(f), 44, 143(3), 234, 250(6), 271(1)(C), 474

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Tribunals and Commissions18 Jul 2022Dismissed

Dy.C.I.T Vs M/S Induni Era Joint Venture

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0096

Income Tax Act, 1961 — Section 143(3), 147, 263

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Tribunals and Commissions18 Jul 2022Allowed

Saurabh Goyal HUF Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0095

Income Tax Act, 1961 — Section 10(38), 69, 133(6), 142(1), 143(3), 147, 148, 271(1)(b)

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Tribunals and Commissions18 Jul 2022Allowed

M/S. Bigfoot Retail Solution Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0094

Income Tax Rules, 1962 — Rule 11UAIncome Tax Act, 1961 — Section 10(23FB), 56, 56(2)(vii)(b), 68

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Tribunals and Commissions18 Jul 2022Allowed

Federation of Delhi Textile Merchants Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0093

Income Tax Act, 1961 — Section 2(15), 80G, 80G(5)(vi)

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Tribunals and Commissions15 Jul 2022Allowed

Janak Puria Vs DCIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0043

Income Tax Appellate Tribunal Rules, 1963 — Rule 18(6)Income Tax Act, 1961 — Section 69

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Tribunals and Commissions15 Jul 2022Dismissed

Resurgere Mines & Minerals India Ltd Vs ACIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0033

Income Tax Act, 1961 — Section 14A, 41(1), 115JB, 141, 144

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Tribunals and Commissions15 Jul 2022Partly Allowed

Phool Singh Vs Income Tax Officer

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0032

Income Tax Act, 1961 — Section 2(1A), 2(14), 2(14)(iii)(a), 2(14)(iii)(b), 2(47), 2(47)(ii), 54F, 143(3), 147, 148, 234A, 234B, 250, 271(1)(c)

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Tribunals and Commissions14 Jul 2022Partly Allowed

ACIT Vs S.S. Horticulture Pvt.Ltd

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0042

Income Tax Act, 1961 — Section 132, 142(1), 143(1), 143(2), 153A, 153C, 153C(b)

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Tribunals and Commissions14 Jul 2022Allowed

Sara Sae Private Limited Vs Addl. CIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0041

Income Tax Act, 1961 — Section 271(1)(c), 274

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Tribunals and Commissions14 Jul 2022Allowed

M/S. Pivotal Infrastructure Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0040

Income Tax Act, 1961 — Section 133A, 143(3), 194C, 201(1), 201(1A), 271C, 271(1)(c), 273B

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Tribunals and Commissions14 Jul 2022Partly Allowed

Yogmaya Hostels Pvt. Ltd. Vs Dy.CIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0039

Income Tax Act, 1961 — Section 68, 143(3)

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Tribunals and Commissions14 Jul 2022Allowed

M/S. TMS Mercantile (P) Ltd. Vs Income Tax Officer,

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0038

Income Tax Act, 1961 — Section 68, 143(1), 143(2), 143(3), 147, 148, 151, 151(1), 151(2), 292B

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Tribunals and Commissions14 Jul 2022Allowed

Subhash Chander Gupta Vs DCIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0037

Income Tax Act, 1961 — Section 153D

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Tribunals and Commissions14 Jul 2022Dismissed

Vidya Global School Vs JCIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0036

Income Tax Act, 1961 — Section 201(1), 201(1A), 246A(1)(n), 253, 271C, 271C(1)(a)

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Tribunals and Commissions14 Jul 2022Dismissed

DCIT Vs Brahma City Pvt. Ltd.

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0035

Income Tax Act, 1961 — Section 37(1), 143(3), 263

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Tribunals and Commissions14 Jul 2022Allowed

Sucon India Limited Vs DCIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0034

Income Tax Act, 1961 — Section 43(5), 43(5)(d), 73, 73(4)

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Tribunals and Commissions13 Jul 2022Partly Allowed

Rajlaxmi Portfolio Pvt.Ltd. Vs ITO

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0051

Income Tax Act, 1961 — Section 68, 69C, 143(3), 147, 148, 234B

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Tribunals and Commissions13 Jul 2022Allowed

Andrey Andreev Vs CIT

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0050

Income Tax Act, 1961 — Section 54, 54F, 54F(1), 54F(3), 154

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Tribunals and Commissions13 Jul 2022Dismissed

DCIT Vs M/s. A.D. Hydro Power Ltd.

Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0049

Income Tax Act, 1961 — Section 115JB

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