Tribunals and Commissions11 Jul 2022Partly Allowed
Gamut Products Pvt. Ltd Vs D.C.I.T
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0059
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 68, 69, 131, 133(6)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 30 of 59
Tribunals and Commissions08 Jul 2022Allowed
Nikhil Silk Mills Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0031
Tribunals and Commissions08 Jul 2022Allowed
Shree Khathu Shyam Jangid Brahman Dharamshala Vs ITO (E)
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0030
Income Tax Act, 1961 — Section 11, 12, 12A(2), 12AA, 147
Tribunals and Commissions07 Jul 2022Allowed
Sandeep Aggarwal Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0067
Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions07 Jul 2022Allowed
Ram Kumar Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0029
Income Tax Appellate Tribunal Rules, 1963 — Rule 29
Tribunals and Commissions07 Jul 2022Dismissed
ITO Vs Ritual Holidays Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0028
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions07 Jul 2022Allowed
Sunflower Trust Vs ITO (E)
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0027
Income Tax Act, 1961 — Section 11, 11(5), 12, 12A, 13(1)(d), 35A, 35AC, 80G, 80GGA, 143(1), 143(3), 154
Tribunals and Commissions07 Jul 2022Dismissed
ITO Vs V. C. Chandiok HUF
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0026
Income Tax Act, 1961 — Section 45, 54, 54(2), 133(6), 143(3)
Tribunals and Commissions07 Jul 2022Allowed
Gyanendra Kumar Bansal (HUF) Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0025
Income Tax Act, 1961 — Section 69C, 147, 148, 148(2)
Tribunals and Commissions07 Jul 2022Allowed
Kewal Kohli Vs A.C.I.T.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0024
Income Tax Act, 1961 — Section 132, 132A, 132(4), 133A, 143(3), 147, 153A, 153A(1), 153A(1)(b), 153A(2), 153C
Tribunals and Commissions07 Jul 2022Allowed
DCIT Vs M/s. Three Sixty Degrees Marketing Support Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0004
Income Tax Rules, 1962 — Rule 37BAIncome Tax Act, 1961 — Section 129, 142(1), 143(2), 144, 145(3), 147, 148, 151, 199
Tribunals and Commissions07 Jul 2022
Kewal Kohli Vs A.C.I.T.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0003
Income Tax Act, 1961 — Section 132, 132(4), 132(4A), 153D, 292C
Tribunals and Commissions06 Jul 2022Dismissed
ACIT Vs Vamani Overseas P Ltd
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0011
Income Tax Act, 1961 — Section 2(24), 36(1)(va), 43B, 43B(b), 139(1), 143(1)
Tribunals and Commissions06 Jul 2022Allowed
Triune Energy Pvt Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0010
Income Tax Act, 1961 — Section 143(3), 271, 271(1)(c), 274
Tribunals and Commissions06 Jul 2022Allowed
Azad Impex Private Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0009
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions06 Jul 2022Partly Allowed
Sneh Quality Spices Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0008
Income Tax Act, 1961 — Section 142(1), 143(2)
Tribunals and Commissions06 Jul 2022Allowed
TDI Infrastructure Ltd. Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0007
Income Tax Act, 1961 — Section 133A, 194C, 196, 201(1), 201(1A), 271C, 273B
Tribunals and Commissions06 Jul 2022Allowed
M/S. TULIP INFRATECH PRIVATE LIMITED Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0006
Income Tax Act, 1961 — Section 133A, 194C, 196, 201(1), 201(1A), 271C, 273B
Tribunals and Commissions06 Jul 2022Allowed
M/S Indo Autotech Ltd Vs Dy.C.I.T.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0005
Income Tax Act, 1961 — Section 69C, 132, 132(4), 143(3), 153A, 153C
Tribunals and Commissions05 Jul 2022Partly Allowed
MOL Corporation Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0016
Income Tax Act, 1961 — Section 143(3),143(13), 144C(1), 144C(13), 154, 234B, 271(1)(c)