Tribunals and Commissions13 Jul 2022Allowed/Dismissed
Parijat Trust Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0048
Income Tax Act, 1961 — Section 11, 12A, 13, 35A, 35AC, 80G, 80GGA, 143(1), 143(1)(a), 154, 246A
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 29 of 59
Tribunals and Commissions13 Jul 2022Allowed
DCIT Vs M/s. Insecticides (India) Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0047
Constitution of India, 1950 — Section 265Income Tax Act, 1961 — Section 80IB, 143(3), 271(1)(c)
Tribunals and Commissions13 Jul 2022Allowed
Atul Kumar Bansal Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0046
Constitution of India, 1950 — Section 14Income Tax Act, 1961 — Section 271(1)(c), 274
Tribunals and Commissions13 Jul 2022Allowed
Ravindra Nath Saini Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0045
Constitution of India, 1950 — Section 141, 215, 227Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 2(24)(x), 14A, 28, 36, 36(1)(va), 43B, 43B(b), 139(1), 143(1), 143(2), 143(3), 154
Tribunals and Commissions13 Jul 2022Allowed
ACIT Vs Yogender Mohan Rustogi
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0044
Constitution of India, 1950 — Section 265Income Tax Act, 1961 — Section 68, 131, 142(1), 143(2), 143(3)
Tribunals and Commissions12 Jul 2022Allowed
Sunil Kumar Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0068
Income Tax Act, 1961 — Section 23, 23(1)(C), 132, 142(1), 143(2), 143(3), 234A, 234B, 234C, 250(6)
Tribunals and Commissions12 Jul 2022Allowed
Gulshan Chemicals Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0064
Income Tax Act, 1961 — Section 40(a)(ia), 44AB, 80G, 143(3), 194C, 271(1)(C)
Tribunals and Commissions12 Jul 2022Dismissed
J.N.Jewellery House Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0063
Income Tax Act, 1961 — Section 147, 148
Tribunals and Commissions12 Jul 2022Allowed
T.S. Realtech Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0058
Income Tax Act, 1961 — Section 133A, 194C, 196, 201(1), 201(1A), 271C, 273B
Tribunals and Commissions12 Jul 2022Dismissed
Laksons Footwear Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0057
Income Tax Rules, 1962 — Rule 8D(2)(ii), 8D(2)(iii)Income Tax Act, 1961 — Section 10(34), 14A, 143(3)
Tribunals and Commissions12 Jul 2022Dismissed
Asstt. Commissioner of Income Tax Vs M/s. Deloitte Touche Tohmastu,
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0056
Income Tax Act, 1961 — Section 28(iii), 195
Tribunals and Commissions12 Jul 2022Dismissed
DCIT Vs Cobra Instalaciones Y Services S.A.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0055
Income Tax Act, 1961 — Section 37(1), 143(3)
Tribunals and Commissions12 Jul 2022Allowed
M.L. Singhi & Associates (P) Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0054
Income Tax Act, 1961 — Section 2(22)(e), 68, 143(3), 153A, 271C, 271(1)(C)
Tribunals and Commissions12 Jul 2022Allowed/Allowed/Dismissed
K. R. Pulp & Papers Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0053
Income Tax Rules, 1962 — Rule 46AIncome Tax Act, 1961 — Section 132, 133A, 153A
Tribunals and Commissions12 Jul 2022Allowed
Dayalu Iron & Steel Pvt. Ltd Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0052
Income Tax Rules, 1962 — Rule 11U, 11UA, 11UA(20, 11UA(2)(b), 11HUA(2)(b), 11USIncome Tax Act, 1961 — Section 56(2)(viib), 68, 133(6), 142, 142(1), 143(1), 143(3), 251, 251(1)
Tribunals and Commissions11 Jul 2022Allowed
M/s KRBL Infrastructure Ltd Vs A.C.I.T.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0066
Income Tax Act, 1961 — Section 68, 132, 132(4), 132A, 133A, 143(3), 147, 153A, 153A(1), 153A(1)(b), 153A(2), 153C
Tribunals and Commissions11 Jul 2022Partly Allowed
Whirlpool Of India Ltd. Vs Additional Joint/Deputy/Assistant Commissioner Of Income-Tax/ Income-Tax Officer
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0065
Income Tax Act, 1961 — Section 37, 37(1), 40(a)(ii), 41(1), 90, 91, 92B, 143(3), 144C(13)Income Tax Act, 1922 — Section 10(2)(xv)Companies Act, 1956 — Section 25
Tribunals and Commissions11 Jul 2022Allowed
Ramesh Kumar Verma (HUF) Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0062
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions11 Jul 2022Allowed
Income Tax Officer Vs M/s Coronation Infrastructure Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0061
Income Tax Act, 1961 — Section 43B, 92E, 139(1)
Tribunals and Commissions11 Jul 2022Partly Allowed
Net App. B.V. Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0060
Income Tax Act, 1961 — Section 143(3), 144C(13), 254