Tribunals and Commissions27 Jul 2022Dismissed
ACIT Vs Rockwell Automation India Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0112
Income Tax Act, 1961 — Section 92CA(4), 143(3), 271(1)(c)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 26 of 59
Tribunals and Commissions26 Jul 2022Dismissed
Assistant Commissioner Of Income Tax Vs M/s. Grihapravesh Buildteck Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0108
Tribunals and Commissions26 Jul 2022Dismissed
DCIT Vs Gayatri Seva Sansthan
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0107
Income Tax Act, 1961 — Section 68, 145(3)
Tribunals and Commissions26 Jul 2022Dismissed
DCIT Vs M/S. Divine Infracon Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0106
Income Tax Act, 1961 — Section 43CA, 50C, 271(1)(c)
Tribunals and Commissions26 Jul 2022Dismissed
Asst. Commissioner Of Income Tax Vs M/s Lodhi Property Company Ltd
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0105
Income Tax Act, 1961 — Section 36(1)(iii)
Tribunals and Commissions26 Jul 2022Partly Allowed
Pankaj Kayathwal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0104
Income Tax Rules, 1962 — Rule 2AIncome Tax Act, 1961 — Section 10, 10(13A), 24
Tribunals and Commissions26 Jul 2022
ACIT Vs Delhi State Industrial Infrastructure Development Corp. Ltd
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0103
Income Tax Act, 1961 — Section 115JB, 143(3)
Tribunals and Commissions26 Jul 2022Allowed
M/S.CBS Holdings Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0102
Income Tax Act, 1961 — Section 14A, 40(a)(ia), 68, 143(2), 143(3), 271(1)(c), 274(2)
Tribunals and Commissions26 Jul 2022Partly Allowed
Archana Sharma Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0101
Income Tax Act, 1961 — Section 2(22), 2(22)(e), 143(3)
Tribunals and Commissions25 Jul 2022Dismissed
DCIT Vs M/S. GLF Lifestyle Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0111
Income Tax Act, 1961 — Section 32, 32(1)(ii), 32(2)(ii), 143(2)
Tribunals and Commissions25 Jul 2022Allowed
Rajeev Educational Trust Vs DCIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0110
Income Tax Act, 1961 — Section 11(2), 143(3), 147, 148, 148(2), 151
Tribunals and Commissions25 Jul 2022Dismissed
Addl. CIT Vs M/s. Sindhu Trade Links Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0109
Income Tax Rules, 1962 — Rule 8DIncome Tax Act, 1961 — Section 14A, 143(3)
Tribunals and Commissions22 Jul 2022Allowed
Mahesh Kumar Ambhagole Vs ITO
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0085
Income Tax Act, 1961 — Section 144, 147
Tribunals and Commissions22 Jul 2022Dismissed
Addl. CIT Vs Gaursons Realty Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0084
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 36(1)(iii), 37, 43B, 143(3), 194IA
Tribunals and Commissions22 Jul 2022Allowed
Sneh Lata Sawhney Vs Dy. CIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0083
Income Tax Act, 1961 — Section 132, 143(1), 143(3), 153A, 153B, 234A, 234B, 234D, 271(1)(c), 274
Tribunals and Commissions21 Jul 2022Allowed
Anirudh Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0100
Income Tax Act, 1961 — Section 68, 132, 143(3), 147, 148
Tribunals and Commissions21 Jul 2022Allowed
Ritu Jain Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0071
Income Tax Act, 1961 — Section 69A, 139, 142(1), 143(3), 144A
Tribunals and Commissions21 Jul 2022Allowed
Vishakhapatnam Port Road Company Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0070
Income Tax Act, 1961 — Section 68, 133(6), 143(3)
Tribunals and Commissions21 Jul 2022Dismissed
ACIT Vs Balaji Forgings (P) Limited
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0069
Income Tax Act, 1961 — Section 68, 115BBE, 115BBE(2), 143(3)
Tribunals and Commissions20 Jul 2022Allowed
Flex Foods Limited Vs Asst. Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 07 ITAT CK 0082
Income Tax Act, 1961 — Section 80IC, 115JB, 143(3), 153A