Tribunals and Commissions12 Aug 2022Allowed
PTC Energy Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0048
Income Tax Act, 1961 — Section 14A, 271, 271(1)(c), 274
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 23 of 59
Tribunals and Commissions12 Aug 2022Partly Allowed
ACIT Vs M/S Hare Krishna Orchid
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0047
Income Tax Act, 1961 — Section 68, 131, 131(1A), 271(1)(c)
Tribunals and Commissions12 Aug 2022Dismissed
ACIT Vs M/S. Rohit Bal Designs Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0035
Income Tax Act, 1961 — Section 139(5), 139(9)
Tribunals and Commissions12 Aug 2022Dismissed
M/S. Pacific Projects Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0034
Income Tax Act, 1961 — Section 68, 143(3), 144, 147, 148
Tribunals and Commissions12 Aug 2022Dismissed
DCIT Vs M/S. Mitsubishi Corporation India Private Limited
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0033
Income Tax Act, 1961 — Section 48(a)(ia), 40A(i), 143(3), 195
Tribunals and Commissions11 Aug 2022Partly Allowed
CPR Capital Service Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0042
Income Tax Act, 1961 — Section 144, 250(6)
Tribunals and Commissions11 Aug 2022Allowed
Prabhu Saran Garg Charitable Trust Vs JCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0041
Income Tax Act, 1961 — Section 11, 11(1)(d), 11(2)(d), 11(5), 12, 12AA, 13, 13(1)(d), 80G, 143(3)
Tribunals and Commissions11 Aug 2022Allowed
Ram Singh Vs Addl. CIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0040
Income Tax Act, 1961 — Section 139(1), 147, 148, 269SS, 271D, 273B
Tribunals and Commissions11 Aug 2022Allowed
Late Sudhir Kapur Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0039
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions11 Aug 2022Allowed
Coroner Hotel Services & Suppliers Pvt. Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0038
Income Tax Act, 1961 — Section 24, 24(a), 44AB, 139, 143(1), 194I, 271F
Tribunals and Commissions11 Aug 2022Allowed
Hitz FM Radio India Pvt. Ltd. Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0037
Tribunals and Commissions11 Aug 2022Partly Allowed
Microsoft India (R&D) Private Limited Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0036
Income Tax Rules, 1962 — Rule 44G(7), 44G(8)Income Tax Act, 1961 — Section 40A(2), 43A, 56, 56(2), 56(2)(iii), 57, 57(iii), 92C(3), 143(3), 144C, 271(1)(c)
Tribunals and Commissions10 Aug 2022Allowed
GE Power Systems India Private Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0046
Income Tax Act, 1961 — Section 33AC, 37, 115JB, 145, 271(1)(c)Companies Act, 2013 — Section 129, 135
Tribunals and Commissions10 Aug 2022Allowed
DCIT Vs Madhur Mittal
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0045
Income Tax Act, 1961 — Section 68, 80C, 132, 139, 142(1), 153A
Tribunals and Commissions10 Aug 2022Allowed
M/S. Inter Globe Aviation Ltd Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0044
Income Tax Act, 1961 — Section 10(15A), 40(a)(i), 80IA(9), 80IB(13), 80HHC, 90, 143(3), 195, 201(1), 263
Tribunals and Commissions10 Aug 2022Allowed
Sandeep Hooda, Vs Pr. CIT-7
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0043
Income Tax Act, 1961 — Section 31, 31(3)(a), 50C, 50C(1), 50C(2), 54, 143(3), 154, 251, 251(1)(a), 263Indian Stamp Act, 1899 — Section 27
Tribunals and Commissions08 Aug 2022Allowed
Manish Mitta Vs ITO
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0050
Income Tax Act, 1961 — Section 143(3), 147, 148
Tribunals and Commissions08 Aug 2022Dismissed
ACIT Vs M/S. Spice Energy Pvt. Ltd.
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0049
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions08 Aug 2022Disposed Of
Ajay Enterprises Pvt. Ltd Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0026
Income Tax Act, 1961 — Section 143(3)
Tribunals and Commissions08 Aug 2022Dismissed
M/S Excel Infracon Pvt. Ltd. Vs Assistant Commissioner
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0025
Income Tax Act, 1961 — Section 68, 153A, 271(1)(c)