Tribunals and Commissions25 Aug 2022Dismissed
DCIT Vs Kanwal Mohan Singh Sehgal
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0073
Income Tax Act, 1961 — Section 24(b), 43, 48, 54, 54F, 131(1)(d)
COURT ARCHIVE
Income Tax Appellate Tribunal judgments, 2022
1,165 judgments · page 22 of 59
Tribunals and Commissions25 Aug 2022Dismissed
A.C.I.T Vs Hello Retail India Pvt Ltd
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0072
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions25 Aug 2022Dismissed
Anil Kumar Aggarwal HUF Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0071
Income Tax Act, 1961 — Section 68, 139(1), 143(2), 147, 148
Tribunals and Commissions25 Aug 2022Allowed
DCIT Vs Amrapali Eden Park
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0070
Income Tax Act, 1961 — Section 131, 143(3), 153C
Tribunals and Commissions25 Aug 2022Allowed
NetApp B. V. Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0069
Income Tax Act, 1961 — Section 115A(1)(a)(iiaa), 143(3), 144C(13), 194LC, 234A, 234B, 254, 271(1)(c)
Tribunals and Commissions25 Aug 2022Partly Allowed
Microsoft India (R&D) Private Limited Vs National E-Assessment Centre
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0068
Income Tax Act, 1961 — Section 40A(2), 56(2), 56(2)(iii), 57, 139(1), 143(3), 143(3A), 143(3B), 144C, 144C(13), 234A, 234B
Tribunals and Commissions25 Aug 2022Allowed
Central News Agency Pvt. Ltd Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0067
Income Tax Act, 1961 — Section 143(3), 234A, 234B, 234C, 234D, 271(1)(c), 274
Tribunals and Commissions25 Aug 2022Partly Allowed
Garg Heart Centre & Nursing Home Private Limited Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0066
Income Tax Act, 1961 — Section 2(24)(x), 36(1)(va), 43B, 139, 139(1), 143(1), 143(1)(a), 234B, 234C, 250
Tribunals and Commissions24 Aug 2022Dismissed
Sanyang Exim India Pvt.Ltd. Vs ITO
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0103
Income Tax Act, 1961 — Section 69
Tribunals and Commissions17 Aug 2022Allowed
Geetanjali Infra projects Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0056
Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148
Tribunals and Commissions17 Aug 2022Dismissed
Hitender Pal Singh Vs ITO
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0055
Income Tax Act, 1961 — Section 44AB, 68, 139(1), 142(1), 143(3), 147, 148
Tribunals and Commissions17 Aug 2022Allowed
CXC Infotech Pvt. Ltd Vs DCIT CPC
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0054
Income Tax Act, 1961 — Section 2(24), 2(24)(x), 36(1)(va), 40A(7), 43(b), 139(1), 143(1), 234B, 234C, 250
Tribunals and Commissions17 Aug 2022Allowed
SCV & LLP Vs DCIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0053
Income Tax Act, 1961 — Section 36(1)(vii), 37, 44AB, 142(1), 143(1), 143(l)(a), 143(l)(a)(ii), 143(l)(a)(iv), 154
Tribunals and Commissions17 Aug 2022Allowed
Avdhesh Kumar Vs Pr. CIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0052
Income Tax Act, 1961 — Section 2(14)(iii), 50C, 54, 54F, 143(2), 143(3), 263, 263(1)(c)
Tribunals and Commissions16 Aug 2022Allowed
Salman kureshi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0062
Income Tax Rules, 1962 — Rule 29Income Tax Act, 1961 — Section 68, 144, 147, 234A, 234B, 250, 271(1)(C), 282
Tribunals and Commissions16 Aug 2022Allowed
Chottu Ram Yuva Club Vs Income tax Officer
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0061
Income Tax Act, 1961 — Section 2(24), 11, 12
Tribunals and Commissions16 Aug 2022Allowed
M/S Akal Information Systems Ltd. Vs Circle-22
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0060
Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(va), 43B, 43B(b), 139(1)
Tribunals and Commissions16 Aug 2022Allowed
M/S Advance Ventilation (P) Ltd. Vs Dy. CIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0059
Income Tax Act, 1961 — Section 2(24)(x), 36, 36(1)(va), 43B, 43B(b), 139(1)
Tribunals and Commissions16 Aug 2022Dismissed
Ajay Kumar Mehtra Vs ITO
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0058
Income Tax Act, 1961 — Section 68, 131, 133(6), 143(2), 143(3), 234B, 234D, 271(1)(C)
Tribunals and Commissions16 Aug 2022Allowed
M/S. State Bank of India Vs ACIT
Income Tax Appellate Tribunal · (2022) 08 ITAT CK 0057
Income Tax Rules, 1962 — Rule 2BIncome Tax Act, 1961 — Section 10(5), 133A, 192, 201(1), 201(1A), 201(3)