Tribunals and Commissions24 Jan 2011Disposed Of
In Re: Cdr. Kuldeepak Mittal (Retd.) And Ors Vs
Competition Commission Of India · (2011) 01 CCI CK 0004
Competition Act, 2002 — Section 3, 3(1), 3(3), 3(4), 4, 19, 26(1), 26(2)
COURT ARCHIVE
Competition Commission Of India judgments
819 judgments · page 40 of 41
Tribunals and Commissions20 Jan 2011Disposed Of
Achintya Mukherjee Vs Loop Telecom Pvt. Limited And Ors
Competition Commission Of India · (2011) 01 CCI CK 0003
Competition Act, 2002 — Section 3, 3(3), 3(4), 4, 26(1), 26(2), 66(6)
Tribunals and Commissions13 Jan 2011Disposed Of
In Re: Chief Secretary, Govt. Of Haryana And Ors Vs
Competition Commission Of India · (2011) 01 CCI CK 0002
Competition Act, 2002 — Section 2(h), 3, 4, 4(2)(a), 4(2)(b), 4(2)(c), 26(1), 26(2), 33
Tribunals and Commissions01 Jan 2011Disposed Of
In Re: M/S. Srs Real Estate Limited Vs
Competition Commission Of India · (2011) 01 CCI CK 0001
Competition Act, 2002 — Section 4, 8, 19, 26(1), 26(2)
Tribunals and Commissions29 Dec 2010Disposed Of
Dhruv Suri Vs Mundra Port And Special Economic Zone Ltd
Competition Commission Of India · (2010) 12 CCI CK 0007
Competition Act, 2002 — Section 4, 4(1), 4(2)(a), 4(2)(a)(i), 4(2)(b)(i), 19, 19(4), 26(1), 26(6)
Tribunals and Commissions22 Dec 2010Disposed Of
In Re: Ielts Australia Pty Ltd., And Ors Vs
Competition Commission Of India · (2010) 12 CCI CK 0006
Competition Act, 2002 — Section 3, 3(3), 3(4), 3(4)(a), 3(4)(b), 3(4)(c), 3(4)(d), 3(4)(e), 4, 26(1), 26(2)
Tribunals and Commissions16 Dec 2010Disposed Of
In Re: M/S. Bptp Ltd. And Ors. Vs
Competition Commission Of India · (2010) 12 CCI CK 0005
Competition Act, 2002 — Section 3, 4, 19, 26(1), 26(2)
Tribunals and Commissions10 Dec 2010Dismissed
Naresh Grover Vs Parsvnath Developers Pvt. Ltd
Competition Commission Of India · (2010) 12 CCI CK 0003
Competition Act, 2002 — Section 3, 3(1), 3(4)(a), 4, 4(1), 4(2)(a)(i), 19, 19(3), 26(1), 26(2)
Tribunals and Commissions03 Dec 2010Disposed Of
Rupesh Sureshbhai Patel Vs Oriental Insurance Co. Limited
Competition Commission Of India · (2010) 12 CCI CK 0002
Competition Act, 2002 — Section 2(f), 3, 3(3), 4, 4(2)(b), 4(2)(c), 19, 19(3), 26(1), 26(2)Insurance Regulatory And Development Authority (Third Party Administrators — Health Services) Regulations, 2001 — Regulation 13, 14(7), 21, 21(2)(d)
Tribunals and Commissions02 Dec 2010Disposed Of
Neeraj Malhotra Vs Deustche Post Bank Home Finance Ltd. And Ors.
Competition Commission Of India · (2010) 12 CCI CK 0008
Banking Regulation Act, 1949 — Section 21ACompetition Act, 2002 — Section 16, 18, 19, 19(1), 19(1)(a), 19(3), 19(3) (d), 19(3)(a), 19(3)(d), 2(b), 2(m), 26, 26(1), 26(2), 26(3), 26(4), 26(5), 26(6), 26(7), 26(8), 27, 27(a), 27(b), 3, 3 (3), 3(1), 3(2), 3(3), 3(3) (a), 3(3) (b), 3(3)(a), 3(3)(b), 3(4), 4, 4(1), 4(2)(a)(i), 5, 60, 61, 62Indian Contract Act, 1872 — Section 19(3), 2(b), 2(c), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 60, 61, 62, 73, 74
Tribunals and Commissions02 Dec 2010Disposed Of
Best Xerox Centre And Anr Vs Xerox Modi India Limited
Competition Commission Of India · (2010) 12 CCI CK 0004
Competition Act, 2002 — Section 3, 3(3), 4, 19, 19(3), 19(4), 26(1), 26(2)Monopolies And Restrictive Trade Practices Act, 1969 — Section 36(A)
Tribunals and Commissions27 Sept 2010Disposed Of
Quoprro Global Services Pvt. Ltd And Anr Vs Consular Passport And Ors
Competition Commission Of India · (2010) 09 CCI CK 0006
Competition Act, 2002 — Section 4(1), 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19, 26(2)
Tribunals and Commissions26 Sept 2010Disposed Of
Pramod Kumar Arora Vs New Look Retailers And Anr.
Competition Commission Of India · (2010) 09 CCI CK 0007
Competition Act, 2002 — Section 3, 4, 19, 26(2)
Tribunals and Commissions24 Sept 2010Disposed Of
Roger Williams, Ceo Us Pharamacopecia And Ors Vs
Competition Commission Of India · (2010) 09 CCI CK 0005
Competition Act, 2002 — Section 3(1), 3(4), 3(4)(c), 19, 19(3)(a), 19(3)(b), 19(3)(c), 19(3)(d), 19(3)(e), 19(3)(f), 26(1), 26(2), 33
Tribunals and Commissions21 Sept 2010Disposed Of
Suresh Goel Vs Seagate Singapore International Headquarter Pvt. Ltd RESPONDENT
Competition Commission Of India · (2010) 09 CCI CK 0001
Monopolistic And Restrictive Trade Practice Under Act, 1969 — Section 11(2)Competition Act, 2002 — Section 66(6)
Tribunals and Commissions16 Sept 2010Dismissed
Valves Manufacturers Association Vs Superintending Engineer And Ors
Competition Commission Of India · (2010) 09 CCI CK 0004
Competition Act, 2002 — Section 66
Tribunals and Commissions15 Sept 2010Dismissed
Travel Agents Association Of India Vs Balmer Lawrie And Co. Ltd. And Anr
Competition Commission Of India · (2010) 09 CCI CK 0003
Competition Act, 2002 — Section 2(h), 3, 3(3), 3(4), 4, 19, 19(4), 26(2), 33
Tribunals and Commissions03 Sept 2010Dismissed
Travel Agents Federation Of India Vs Lufthansa Airlines
Competition Commission Of India · (2010) 09 CCI CK 0002
Competition Act, 2002 — Section 66(6)
Tribunals and Commissions31 Aug 2010Disposed Of
M/S Kishan Cold Storage, Vs United Bank Of India
Competition Commission Of India · (2010) 08 CCI CK 0001
Competition Act, 2002 — Section 3, 4, 19, 26(1), 26(2)
Tribunals and Commissions06 Jul 2010Disposed Of
Harish Kumar B. Roongta Vs Thomas Cook India Limited (Tcil)
Competition Commission Of India · (2010) 07 CCI CK 0001
Competition Act, 2002 — Section 4, 26(2), 66, 66(6)