COURT ARCHIVE

Competition Commission Of India judgments, 2011

25 judgments · page 2 of 2

Tribunals and Commissions08 Feb 2011Disposed Of

Hitesh Bhatt Vs Vadodara Municipal Corporation And Gujarat Electricity Board

Competition Commission Of India · (2011) 02 CCI CK 0001

Competition Act, 2002 — Section 2(h), 3, 4, 19, 26(1), 26(2)

Tribunals and Commissions24 Jan 2011Disposed Of

Competition Commission Of India · (2011) 01 CCI CK 0004

Competition Act, 2002 — Section 3, 3(1), 3(3), 3(4), 4, 19, 26(1), 26(2)

Tribunals and Commissions20 Jan 2011Disposed Of

Competition Commission Of India · (2011) 01 CCI CK 0003

Competition Act, 2002 — Section 3, 3(3), 3(4), 4, 26(1), 26(2), 66(6)

Tribunals and Commissions13 Jan 2011Disposed Of

Competition Commission Of India · (2011) 01 CCI CK 0002

Competition Act, 2002 — Section 2(h), 3, 4, 4(2)(a), 4(2)(b), 4(2)(c), 26(1), 26(2), 33

Tribunals and Commissions01 Jan 2011Disposed Of

Competition Commission Of India · (2011) 01 CCI CK 0001

Competition Act, 2002 — Section 4, 8, 19, 26(1), 26(2)