High Courts04 Apr 2024Allowed
Branch Manager The Oriental Insurance Co. Ltd. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 04 CHH CK 0014
Legal Services Authorities Act, 1987 — Section 22C, 22C(3), 22C(4), 22C(5), 22C(6), 22C(7), 22C(8)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2024
435 judgments · page 9 of 22
High Courts03 Apr 2024Allowed
Shatrudhan Pardhi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 04 CHH CK 0016
Indian Penal Code, 1860 — Section 363, 366, 376Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)
High Courts03 Apr 2024Allowed
Rupanadham Steel Pvt. Ltd. Vs National Highway Authority Of India
Chhattisgarh High Court · (2024) 04 CHH CK 0015
National Highways Act, 1956 — Section 3A, 3H(3), 3H(4)
High Courts03 Apr 2024Allowed
Dr. Bijaya Ketan Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 04 CHH CK 0013
Constitution of India, 1950 — Article 226Indian Medicine Central Council Act, 1970 — Section 13A
High Courts03 Apr 2024Allowed
Indra Shekhar Tripathi, Vs Commissioner, Provident Fund Office
Chhattisgarh High Court · (2024) 04 CHH CK 0012
Constitution of India, 1950 — Article 14, 226M.P. Industrial Relations Act, 1960 — Section 31(3), 62Payment of Gratuity Act, 1972 — Section 7(3A)
High Courts03 Apr 2024Dismissed
M/S Bhatia Wine Merchants Pvt. Ltd Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 04 CHH CK 0011
Limitation Act, 1963 — Article 74, 113Chhattisgarh Country Spirit Rules, 1995 — Section 4(4)(a), 12(2), 12(4), 12(5)Chhattisgarh Excise Act, 1915 — Section 2(8), 62(2)(c),64, 64(1)(a), 64(1)(c)
High Courts03 Apr 2024Dismissed
Bandhuram Kanwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 04 CHH CK 0010
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325, 458, 459, 460Code Of Criminal Procedure, 1973 — Section 374(2)
High Courts02 Apr 2024
K. Kiran Kumar Vs Swaroopa
Chhattisgarh High Court · (2024) 04 CHH CK 0007
Family Courts Act, 1984 — Section 19(1)Guardians and Wards Act, 1890 — Section 4, 5, 7, 8, 9, 10, 16, 17, 19, 25, 47Code Of Criminal Procedure, 1973 — Section 97
High Courts02 Apr 2024Dismissed
Devendra Dewangan @ Chhotu @Bau Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 04 CHH CK 0006
Indian Penal Code, 1860 — Section 363, 364ACode Of Criminal Procedure, 1973 — Section 161, 374(2)
High Courts02 Apr 2024Allowed
Bhuneshwar Sahu Vs Union Of India
Chhattisgarh High Court · (2024) 04 CHH CK 0002
Constitution of India, 1950 — Article 21, 21A, 141, 254, 309Chhattisgarh School Education Services (Education Administrative Cadre) Recruitment and Promotion Rules, 2019 — Rule 8, 8(II), 8(III)Supreme Court Rules, 2013 — Order 15 Rule 5
High Courts01 Apr 2024Allowed
Binnu Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 04 CHH CK 0008
High Courts01 Apr 2024Dismissed
Dipak Verma Vs Harish Yadav
Chhattisgarh High Court · (2024) 04 CHH CK 0005
Code of Civil Procedure, 1908 — Section 96Specific Relief Act, 1963 — Section 16(c)
High Courts01 Apr 2024Dismissed
MB Power (Madhya Pradesh) Limited Vs South Eastern Coalfields Limited
Chhattisgarh High Court · (2024) 04 CHH CK 0004
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 63
High Courts01 Apr 2024Disposed Of
Small Scale Ice Cream Manufacturer Association (Reg.) Vs Union Of India
Chhattisgarh High Court · (2024) 04 CHH CK 0003
Constitution of India, 1950 — Article 14, 19, 21, 38Central Goods and Services Tax Act, 2017 — Section 10(1)
High Courts01 Apr 2024Allowed
Uday Maan Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 04 CHH CK 0001
High Courts28 Mar 2024Dismissed
Vipin Kumar Shrivastava Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 03 CHH CK 0062
High Courts28 Mar 2024Dismissed
Ajaj Ali @ Monu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 03 CHH CK 0061
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Mar 2024Dismissed
Ajay Kodaku Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 03 CHH CK 0060
Constitution of India, 1950 — Article 21Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(3)(a), 12(3)(a)(i), 12(3)(a)(ii), 12(3)(a)(iii)Indian Penal Code, 1860 — Section 376, 506
High Courts27 Mar 2024Partly Allowed
Shivkunwar Vs Dhaniram
Chhattisgarh High Court · (2024) 03 CHH CK 0069
High Courts27 Mar 2024Dismissed
State Of Chhattisgarh Vs Ratindra Bose
Chhattisgarh High Court · (2024) 03 CHH CK 0068
Chhattisgarh Civil Services (Pension) Rules, 1976 — Rule 9(4)