High Courts19 Mar 2024Allowed
Hardeep Singh Khanuja Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 03 CHH CK 0045
Arms Act, 1959 — Section 13, 13(1), 13(2), 13(2A), 13(3), 14, 14(1)(a), 14(1)(b), 14(3)
COURT ARCHIVE
Chhattisgarh High Court judgments, 2024
435 judgments · page 11 of 22
High Courts18 Mar 2024Dismissed
Vedprakash (Died) Vs Sukhnandan
Chhattisgarh High Court · (2024) 03 CHH CK 0051
Code of Civil Procedure, 1908 — Section 96Hindu Adoption and Maintenance Act, 1956 — Section 7, 11, 12Indian Penal Code, 1860 — Section 420
High Courts18 Mar 2024Dismissed
Laxmi Bai Manikpuri Vs Itwari Kumar Kannoje
Chhattisgarh High Court · (2024) 03 CHH CK 0050
Code of Civil Procedure, 1908 — Section 96Indian Succession Act, 1925 — Section 63Evidence Act, 1872 — Section 68
High Courts18 Mar 2024Dismissed
Ambarish Kumar Singh Vs Bhilai Scan Research Limited
Chhattisgarh High Court · (2024) 03 CHH CK 0046
Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts18 Mar 2024Dismissed
Ashwan Kumar Sahu Vs Savita Sahu
Chhattisgarh High Court · (2024) 03 CHH CK 0044
Constitution of India, 1950 — Article 72Code of Civil Procedure, 1908 — Order 41 Rule 27, Order 41 Rule 28Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(ia), 24
High Courts15 Mar 2024Disposed Of
Anil Kumar Vs Union Of India
Chhattisgarh High Court · (2024) 03 CHH CK 0040
Constitution of India, 1950 — Article 14, 16, 21, 226CCS (CCA) Rules, 1965 — Rule 11Indian Penal Code, 1860 — Section 147, 294, 323, 506
High Courts15 Mar 2024Dismissed
Inderchand Kothari Vs Nirmalchand Kothari
Chhattisgarh High Court · (2024) 03 CHH CK 0035
Limitation Act, 1963 — Article 58Code of Civil Procedure, 1908 — Section 105, 151, Order 16 Rule 1, Order 16 Rule 1A, Order 17 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 18 Rule 4, Order 8 Rule 6A, Order 8 Rule 9Indian Succession Act, 1925 — Section 59, 63
High Courts14 Mar 2024Allowed
Rajkumar Singh, Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 03 CHH CK 0042
High Courts14 Mar 2024Dismissed
Hetram Sahu Vs Ramlal Chouhan
Chhattisgarh High Court · (2024) 03 CHH CK 0041
Limitation Act, 1963 — Article 19Code of Civil Procedure, 1908 — Section 96, Order 18 Rule 4Code Of Criminal Procedure, 1973 — Section 145
High Courts14 Mar 2024Dismissed
Prabodh Pathak Vs Nirmal Parakh
Chhattisgarh High Court · (2024) 03 CHH CK 0038
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 7 Rule 11Court Fee Act, 1870 — Section 7(iv)
High Courts14 Mar 2024Allowed
Jai Prakash Singh Vs South Eastern Coal Fields Ltd.
Chhattisgarh High Court · (2024) 03 CHH CK 0036
Mines Rules, 1956 — Rule 40Industrial Disputes Act, 1947 — Section 18(3)Mines Act, 1952 — Section 2(a), 2(e), 40, 45
High Courts13 Mar 2024Allowed
Upma Singh Bhadoria Vs Chhattisgarh State Warehousing Corporation
Chhattisgarh High Court · (2024) 03 CHH CK 0043
Constitution of India, 1950 — Article 226Indian Penal Code, 1860 — Section 409
High Courts13 Mar 2024Allowed
Sanjay Mandal Vs Sunila Mandal
Chhattisgarh High Court · (2024) 03 CHH CK 0039
Indian Succession Act, 1925 — Section 372, 384(3)Hindu Succession Act, 1956 — Section 8
High Courts13 Mar 2024Dismissed
Manohar Rao Lambadi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 03 CHH CK 0037
Constitution of India, 1950 — Article 14, 16
High Courts13 Mar 2024Dismissed
Kumari Ishwari Sahu Vs Amrika Sahu
Chhattisgarh High Court · (2024) 03 CHH CK 0034
Hindu Succession Act, 1956 — Section 15Indian Succession Act, 1925 — Section 370, 387, 390Code of Civil Procedure, 1908 — Section 11
High Courts12 Mar 2024Partly Allowed
Chhoti Rao Vs Ramgilas Kaiwartya
Chhattisgarh High Court · (2024) 03 CHH CK 0027
Motor Vehicle Act, 1988 — Section 173
High Courts12 Mar 2024Partly Allowed
Bharat Dewangan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 03 CHH CK 0026
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 300, 302, 304I, 304II
High Courts12 Mar 2024Dismissed
Virendra @ Dhirendra Jangde Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 03 CHH CK 0025
Code Of Criminal Procedure, 1973 — Section 161, 175, 313, 374(2)Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 302, 307, 435, 436, 452Arms Act, 1959 — Section 25, 27
High Courts12 Mar 2024Dismissed
Manish Kumar Kashyap Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 03 CHH CK 0024
Constitution of India, 1950 — Article 14, 16, 21Chhattisgarh Public Health Engineering Department (NonGazetted) (Recruitment and Conditions of Service) Rules, 2016 — Rule 8(II)
High Courts11 Mar 2024Dismissed
Kuleshwar Sonkar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2024) 03 CHH CK 0032
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 420Prize Chits and Money Circulation Scheme (Banning) Act, 1978 — Section 3, 5, 6