COURT ARCHIVE

Chhattisgarh High Court judgments, 2024

435 judgments · page 10 of 22

High Courts27 Mar 2024Allowed

Shravan Kumar Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 03 CHH CK 0064

Constitution of India, 1950 — Article 21Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(3)(a), 12(3)(a)(i), 12(3)(a)(ii), 12(3)(a)(iii)Indian Penal Code, 1860 — Section 363, 366, 366A, 376, 376(3)
High Courts22 Mar 2024Allowed

Arwind Pal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 03 CHH CK 0071

Indian Penal Code, 1860 — Section 34, 341, 363, 376D, 376(2)(g)Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts22 Mar 2024Dismissed

Gopal Kerketta Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 03 CHH CK 0058

Indian Penal Code, 1860 — Section 366, 376(3), 450Code Of Criminal Procedure, 1973 — Section 313, 374(2)Protection of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 4, 6, 29, 30
High Courts22 Mar 2024Allowed

Abhishek Diwan Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 03 CHH CK 0057

Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 437AArms Act, 1959 — Section 4, 25, 25(1b), 25(b), 27, 27(1)
High Courts21 Mar 2024Dismissed

Bhuvan Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 03 CHH CK 0055

Constitution of India, 1950 — Article 226Code of Civil Procedure, 1908 — Section 96, Order 1 Rule 8, Order 41 Rule 1Hindu Adoptions And Maintenance Act, 1956 — Section 9, 10, 11
High Courts21 Mar 2024Partly Allowed

Fuleshwari Tamrakar Vs Varun Kumar Sinha Constable No. 1601

Chhattisgarh High Court · (2024) 03 CHH CK 0053

Chhattisgarh State Ex-Gratia Compensation Payment for Officials/Employees died or injured during Electioneering Duty, Rules, 2009 — Rule 8Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts20 Mar 2024Dismissed

Anil Chhari Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 03 CHH CK 0067

Constitution of India, 1950 — Article 14, 16, 309Chhattisgarh Public Works Engineering (Gazetted) Services Recruitment Rules, 2015 — Rule 6, 13, 14, 22
High Courts20 Mar 2024Dismissed

Saket Sharma Vs State Of Chhattisgarh

Chhattisgarh High Court · (2024) 03 CHH CK 0059

Constitution of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 294, 354, 376, 450
High Courts19 Mar 2024Dismissed

Saroj Saha Vs Rewati Bai Saha

Chhattisgarh High Court · (2024) 03 CHH CK 0047

Indian Penal Code, 1860 — Section 34, 294, 323Code Of Criminal Procedure, 1973 — Section 258