High Courts21 Apr 2022Dismissed
Ganpat Lal Choudhary Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0074
COURT ARCHIVE
Chhattisgarh High Court judgments, 2022
888 judgments · page 29 of 45
High Courts21 Apr 2022Allowed
Gurjeet Kour @ Rinki, Vs Baljeet Singh @ Vikki
Chhattisgarh High Court · (2022) 04 CHH CK 0060
Code Of Civil Procedure, 1908 — Section 24Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts21 Apr 2022Dismissed
Santram Lahre Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0059
Indian Penal Code, 1860 — Section 376, 511Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
High Courts21 Apr 2022Allowed
Chaitan Nagwanshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0058
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts21 Apr 2022Allowed
Shivam Thakur Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0057
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 427, 457
High Courts20 Apr 2022Dismissed
Pradeep Gandhi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0076
Constitution Of India, 1950 — Article 21
High Courts20 Apr 2022
State Of Chhattisgarh Vs M/S. Hindustan Supply Agency
Chhattisgarh High Court · (2022) 04 CHH CK 0065
Code Of Civil Procedure, 1908 — Section 80, 96, Order 18 Rule 4Negotiate Instruments Act, 1881 — Section 138Evidence Act, 1872 — Section 67
High Courts20 Apr 2022Disposed Of
M. Jayshree Reddy Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0064
Constitution Of India, 1950 — Article 21
High Courts20 Apr 2022Disposed Of
Jivan Lal Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0063
High Courts20 Apr 2022Disposed Of
Amit Singh Markam Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0062
High Courts20 Apr 2022Dismissed
Sangeeta Manohar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0061
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 28(1), 28(4)
High Courts19 Apr 2022Disposed Of
Chandrakumar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0073
Land Acquisition Act, 1894 — Section 18(2), 54
High Courts19 Apr 2022Allowed
Brahmanand Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0072
Indian Penal Code, 1860 — Section 34, 409, 420, 467, 468, 471
High Courts19 Apr 2022Dismissed
Nishant Iqbal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0071
Indian Penal Code, 1860 — Section 34, 294, 323, 506
High Courts19 Apr 2022Disposed Of
Ravi Shankar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0070
Petroleum Rules, 2002 — Rule 144
High Courts18 Apr 2022Allowed
Shiv Kumar Singh Vs Employees Provident Fund Organisation
Chhattisgarh High Court · (2022) 04 CHH CK 0054
High Courts18 Apr 2022Disposed Of
Man Mohan Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0053
Constitution Of India, 1950 — Article 21
High Courts18 Apr 2022Disposed Of
Ku. Jaya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0052
Constitution Of India, 1950 — Article 21
High Courts18 Apr 2022Disposed Of
Raman Dev Meshram Vs State of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0051
Constitution Of India, 1950 — Article 21
High Courts18 Apr 2022Disposed Of
Nandkumar Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0050
Constitution Of India, 1950 — Article 21