High Courts27 Apr 2022Allowed
Shailendra Kumar Chandra Vs Bharti Chandra
Chhattisgarh High Court · (2022) 04 CHH CK 0102
Hindu Marriage Act, 1955 — Section 9, 13(1)(ia)Code Of Criminal Procedure, 1973 — Section 155
COURT ARCHIVE
Chhattisgarh High Court judgments, 2022
888 judgments · page 28 of 45
High Courts27 Apr 2022Dismissed
Lokesh Ahirwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0095
Constitution Of India, 1950 — Article 14Chhattisgarh Civil Services (Leave) Rules, 2010 — Rule 42, 42(5)
High Courts27 Apr 2022Dismissed
Dharam Sai Vs Dhankunwar And Others
Chhattisgarh High Court · (2022) 04 CHH CK 0086
Code Of Civil Procedure, 1908 — Section 96Evidence Act, 1872 — Section 68Registration Act, 1908 — Section 17, 17(1), 17(2), 17(2)(vi)
High Courts26 Apr 2022Partly Allowed
Chhattisgarh State Power Generation Company Ltd Vs Girdhari Lal Sahu
Chhattisgarh High Court · (2022) 04 CHH CK 0093
Chhattisgarh Civil Services (Classification, Control And Appeal) Rules, 1966 — Rule 10(vii), 14Chhattisgarh Civil Services (Pension) Rules, 1976 — Rule 37, 37(1)Central Civil Services (Pension) Rules, 1972 — Rule 40(1)
High Courts26 Apr 2022Disposed Of
Pitamber Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0092
High Courts26 Apr 2022Allowed
Chanda Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0091
Constitution Of India, 1950 — Article 227Chhattisgarh Excise Act, 1915 — Section 34(1)(a), 34(1)(b), 34(2), 47A(2), 47A(3), 47B
High Courts26 Apr 2022Dismissed
Nutan Chelse Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0090
High Courts26 Apr 2022Disposed Of
Mamta Dewangan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0089
Constitution Of India, 1950 — Article 21
High Courts26 Apr 2022Allowed
Lalita Patel Vs Jitendra Patel
Chhattisgarh High Court · (2022) 04 CHH CK 0088
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts26 Apr 2022Partly Allowed
Minabai Vs Santosh Kumar Gupta
Chhattisgarh High Court · (2022) 04 CHH CK 0087
Motor Vehicles Act, 1988 — Section 166
High Courts25 Apr 2022Allowed
Arvind Mishra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420Chhattisgarh Protection Of Depositors Interest Act, 2005 — Section 10
High Courts22 Apr 2022Allowed
Akhilesh Kumar Varma @ Pradip Varma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0079
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 300, 302, 304II
High Courts22 Apr 2022Allowed
Lalit Pratap Singh Vs Union Of India
Chhattisgarh High Court · (2022) 04 CHH CK 0078
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Section 14(12), 14(13)
High Courts22 Apr 2022Dismissed
State Of Chhattisgarh Vs Daljeet Singh Pahuja
Chhattisgarh High Court · (2022) 04 CHH CK 0077
Chhattisgarh Preparation And Revision Of Market-Value Guideline Rules, 2000 — Rule 6Land Acquisition Act, 1894 — Section 18, 19, 22, 28, 54Indian Stamp Act, 1899 — Section 47A, 75
High Courts22 Apr 2022Dismissed
Jaymati Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0068
Constitution Of India, 1950 — Article 21
High Courts22 Apr 2022Disposed Of
Sewa Sahkari Samiti Maryadit Baihatola, Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0067
High Courts22 Apr 2022Disposed Of
Sita Ram Bisi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0066
High Courts22 Apr 2022Dismissed/Allowed
National Insurance Company Limited Vs Seema Sarkar
Chhattisgarh High Court · (2022) 04 CHH CK 0056
Central Motor Vehicles Rules, 1939 — Rule 9Motor Vehicles Act, 1988 — Section 14(2)(a)
High Courts22 Apr 2022Allowed
Sanjay Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0055
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 323, 392, 506
High Courts21 Apr 2022Allowed
Juvenile In Conflict With Law Vs State Of Chhattisgarh
Chhattisgarh High Court · (2022) 04 CHH CK 0075
Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12(1)