COURT ARCHIVE

Chhattisgarh High Court judgments, 2022

888 judgments · page 19 of 45

High Courts02 Aug 2022Dismissed

Hemraj Chandrakar Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 08 CHH CK 0001

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 27 Rule 9Land Acquisition Act, 1894 — Section 4, 4(1), 6, 9, 9(1), 11, 16, 17, 17(1), 17(3A)
High Courts01 Aug 2022Dismissed

Suresh Kumar Panjwani Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 08 CHH CK 0062

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation & Resettlement Act, 2013 — Section 24, 24(2)Land Acquisition Act, 1894 — Section 16
High Courts01 Aug 2022Allowed

Bhagwati Vs Hiraram

Chhattisgarh High Court · (2022) 08 CHH CK 0056

Hindu Succession Act, 1956 — Section 14, 15, 16Chhattisgarh Land Revenue Code, 1959 — Section 178, 257Evidence Act, 1872 — Section 65
High Courts29 Jul 2022Dismissed

High Court Of Chhattisgarh Vs Ganesh Ram Berman

Chhattisgarh High Court · (2022) 07 CHH CK 0064

Constitution Of India, 1950 — Article 216, 225, 227, 235Chhattisgarh Higher Judicial Service (Recruitment and Conditions of Service) Rules, 2006 — Rule 5(1)(c), 9(4)Chhattisgarh High Court Rules, 2007 — Rule 4A, 4B, 4C, 4C(ix), 4C(xii), 4O, 4O(i)(b), 4R
High Courts26 Jul 2022Allowed

Pareshwar Satnami Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 07 CHH CK 0068

Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 307, 324, 325, 326, 506Arms Act, 1959 — Section 25, 25(1)(b)
High Courts26 Jul 2022Allowed

Kishor Kumar Vs Maya Devi

Chhattisgarh High Court · (2022) 07 CHH CK 0067

Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 9, 10, 11, 17, 28Special Marriage Act, 1954 — Section 13, 43
High Courts26 Jul 2022Allowed

Nandkumar Dewangan Vs Omlata Dewangan

Chhattisgarh High Court · (2022) 07 CHH CK 0065

Hindu Marriage Act, 1955 — Section 13(1), 13(1)(b)Hindu Adoption and Maintenance Act, 1956 — Section 18Code Of Criminal Procedure, 1973 — Section 125
High Courts22 Jul 2022Dismissed

Mahettar Vs Karmihin

Chhattisgarh High Court · (2022) 07 CHH CK 0058

Indian Succession Act, 1925 — Section 372Hindu Succession Act, 1956 — Section 8