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Chhattisgarh High Court judgments, 2022

888 judgments · page 18 of 45

High Courts10 Aug 2022Dismissed

Satya Gupta Vs State Of Chhattisgarh

Chhattisgarh High Court · (2022) 08 CHH CK 0021

Chhattisgarh Municipalities Act, 1961 — Section 43A, 43A(1), 43A(2)(ii)Chhattisgarh Municipalities (Amendment) Act, 2019 — Section 14
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High Courts08 Aug 2022Allowed

Birbal Vs Mahipal Singh

Chhattisgarh High Court · (2022) 08 CHH CK 0017

Code Of Civil Procedure, 1908 — Section 151, Order 9 Rule 13Limitation Act, 1963 — Section 5
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High Courts05 Aug 2022Allowed

Anardevi Tiwari Vs State Of Madhya Pradesh

Chhattisgarh High Court · (2022) 08 CHH CK 0025

Prevention of Corruption Act, 1947 — Section 4(1), 5(1)(d), 5(2), 20Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 161
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High Courts04 Aug 2022Allowed

Manisha Jain Vs General Public

Chhattisgarh High Court · (2022) 08 CHH CK 0004

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 100, 115Indian Succession Act, 1925 — Section 384, 388, 388(2), 388(3)
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