High Courts10 Apr 2012Allowed
M/s. Shree Construction Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2012 Chh 139
Constitution of India, 1950 — Article 12, 14, 226
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 22 of 35
High Courts10 Apr 2012Dismissed
Awanti Co-Operative Housing Society Ltd. and Another Vs Manohar and Others
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 354 : (2012) 3 CGLJ 618
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Contract Act, 1872 — Section 25Evidence Act, 1872 — Section 114
High Courts10 Apr 2012Allowed
Suresh Kamle Vs State of M.P. (Now C.G.)
Chhattisgarh High Court · (2012) 3 CGBCLJ 76 : (2012) 3 CGLJ 548
Penal Code, 1860 (IPC) — Section 302
High Courts10 Apr 2012
Awanti Co-operative Housing Society Ltd. and Another Vs Manohar and Others
Chhattisgarh High Court · AIR 2012 Chh 146 : (2012) 3 CGBCLJ 193
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Contract Act, 1872 — Section 25Evidence Act, 1872 — Section 114
High Courts10 Apr 2012Dismissed
Sheikh Baboo Vs Madanlal Jaiswal and Another
Chhattisgarh High Court · AIR 2012 Chh 155 : (2012) 2 CG.L.R.W. 270 : (2012) 3 CGBCLJ 320
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 92
High Courts10 Apr 2012Allowed
Haldhar Patel and Others Vs P.S. Thakur and Another
Chhattisgarh High Court · (2012) 3 CGLJ 495
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 22
High Courts10 Apr 2012
Anjali Raka Vs Tushar Raka
Chhattisgarh High Court · (2012) 3 MPHT 76
Criminal Procedure Code, 1973 (CrPC) — Section 320, 386, 482Hindu Marriage Act, 1955 — Section 13, 13(1A)(ii)Penal Code, 1860 (IPC) — Section 34, 498A
High Courts09 Apr 2012Dismissed
Smt. Rama Mishra Vs Jitendra Kumar and Others
Chhattisgarh High Court · (2012) 3 CGBCLJ 317
Civil Procedure Code, 1908 (CPC) — Section 100, 109, 110Constitution of India, 1950 — Article 133(1)(a)Evidence Act, 1872 — Section 58, 63, 63(c), 68
High Courts09 Apr 2012Dismissed
Radheshyam Yadav Vs Lalta Pd. Yadav and Others
Chhattisgarh High Court · (2012) 3 CGBCLJ 296
Motor Vehicles Act, 1988 — Section 166
High Courts09 Apr 2012
Kunti Bai and Others Vs Mahadeo Vishwakarma and Others
Chhattisgarh High Court · AIR 2012 Chh 160
Motor Vehicles Act, 1988 — Section 166
High Courts09 Apr 2012Dismissed
Vikas Pratap Singh Rathore Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 3 MPHT 66
Constitution of India, 1950 — Article 14
High Courts09 Apr 2012
Itwari and others Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 425
Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts09 Apr 2012Allowed
Veerchand Jain Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 360 : (2013) CriLJ 3409
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 4(1), 5(1)(d)
High Courts04 Apr 2012Allowed
Kishorchand Bhoi Vs Smt. Leela Sahu
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 433 : (2012) 4 CGLJ 213
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Apr 2012Allowed
Jhutel Ram Kaushik and Others Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 438 : (2012) 3 Crimes 449
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts03 Apr 2012
Subhash Chandra Agrawal Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 290
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 415, 420
High Courts03 Apr 2012
Ghanshyam Koushik Vs State of Madhya Pradesh
Chhattisgarh High Court · (2012) 2 CGBCLJ 466
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 306
High Courts03 Apr 2012Dismissed
Narendra Goel and Another Vs Alok Farro Alloys Ltd. and Others
Chhattisgarh High Court · (2012) 3 Crimes 379 : (2012) 3 MPHT 92
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(1), 138(c), 141
High Courts03 Apr 2012Allowed
Gangotri Bai and Another Vs Banshilal Yadav
Chhattisgarh High Court · (2012) 4 CGLJ 118
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts03 Apr 2012Allowed
State Bank of India Vs M/s. Meghraj Contractor and Others
Chhattisgarh High Court · AIR 2012 Chh 149 : (2012) 3 CGBCLJ 313
Civil Procedure Code, 1908 (CPC) — Section 96Contract Act, 1872 — Section 128, 25, 25(3)Limitation Act, 1963 — Section 18